Section 14 in The Goa Private Security Agencies Rules, 2008
14. Conditions for renewal of licence.
- The renewal of the licence will be granted subject to the following conditions, namely:-(i)The applicant shall continue to maintain his principle place of business in the jurisdiction of the Controlling Authority;(ii)The applicant shall continue to ensure the availability of the facility for training of its private security guards and supervisors;(iii)The applicant shall continue to adhere to the conditions of licence;(iv)The police shall have no objection to the renewal of licence to the applicant.
