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State of Goa - Section

Section 297 in Goa Prisons Rules, 2006

297. Scale of special remission.

- Subject to the provision of rule 300, the Superintendent may grant special remission to any prisoner not exceeding 30 days in a year; and the Inspector General may grant special remission upto 60 days in a year.Explanation. - For the purpose of this rule, year shall be reckoned from the date of sentence and any fraction of a year shall be reckoned as complete year.