Section 21 in Braithwaite And Company (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1976
21. Disbursement of money by the Commissioner to claimants.-
After admitting a claim under this Act, the amount due in respect of such claim shall be paid by the Commissioner to the person of persons to whom such sums are due, and, on such payment, the liability of the Company in respect of such claim shall stand discharged.
