Section 4(i) in A.P. Farmers Organisation Rules, 1997
(i)with due regard to the rights of members shall function in [a] [Inserted by Notification No. G.O. Ms. No.17, Water Resources (CADA) Department, dated 8.2.2019 (w.e.f. 27.12.2018).] democratic manner through consensus respecting the rights and duties of all members;
