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State of Odisha - Section

Section 16 in The Orissa Aerial Ropeways Rules, 1959

16.

When a ropeway passes over a public road or a railway on which passengers are carried, a bridge under the ropeway shall be provided and maintained by the promoter, and such bridge shall be so constructed as to prevent persons from being endangered by anything taking from the ropeway. The minimum clearance under the bridge shall be 16 feet or any minimum dimension that can be prescribed by the road or railway authority.