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State of Odisha - Section

Section 30 in Orissa State Financial Corporation General Regulations, 1957

30. Determination by lot of Directors to retire.

- The determination by lot under the provision to Sub-section (2) of Section 11 of the Act shall be made at meeting of the Board to be held not later than three months before the expiry of the period of two years specified in the said proviso and the result shall be declared immediately thereafter.