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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 65(3) in The Andaman and Nicobar Islands Excise Regulation, 2012

(3)While making an order of confiscation under sub-section (2), the Deputy Commissioner may also order that such of the properties to which the order of confiscation relates, which, in his opinion, cannot be preserved or are not fit for human consumption, be destroyed.