Supreme Court - Daily Orders
Kisan Shankar Kathore vs Arun Dattatray Sawant on 7 August, 2014
R IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO. 1420 OF 2014
IN
CIVIL APPEAL NO. 4261 OF 2007
Kisan Shankar Kathore
... Petitioner
versus
Arun Dattatraya Sawant and others
... Respondents
O R D E R
Prayer for oral hearing is rejected. The instant petition has been filed by the petitioner seeking review of the judgment dated 09.05.2014 rendered by this Court in the above mentioned civil appeal.
We have carefully perused the petition for review and the papers file d in support thereof. We do not find any error apparent on the face of record of this Court warranting reconsideration of the judgment impugned in the instant petition.
The review petition is, accordingly, dismissed.
............................. ......................J. (Jagdish Singh Khehar) .............................. ......................J. (A.K. Sikri) New Delhi;
Signature Not VerifiedAugust 07, 2014.
Digitally signed by Satish Kumar Yadav Date: 2014.08.07 17:17:35 IST Reason: CHAMBER MATTER SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 1420/2014 In C.A. No. 4261/2007 KISAN SHANKAR KATHORE Petitioner(s) VERSUS ARUN DATTATRAY SAWANT AND ORS Respondent(s) (With appln. (s) for exemption from filing O.T. and interim stay and oral hearing) Date : 07/08/2014 This petition was circulated today. CORAM :
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON’BLE MR. JUSTICE A.K. SIKRI By Circulation UPON perusing papers the Court made the following O R D E R Prayer for oral hearing is rejected.
The review petition is dismissed in terms of the signed order.
(SATISH KUMAR YADAV) (PHOOLAN WATI ARORA) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file)