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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in The Orissa Industrial Housing Rules, 1969

(1)Every question which the Advisory Committee is required to consider shall be considered at its meeting :Provided that the Chairman may if he thinks fit direct that any matter shall be decided by circulation of necessary papers and receiving written opinions of the members :Provided further that the papers need not be sent to a member who is absent from India.