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[Cites 0, Cited by 0] [Section 4(1B)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1B)(a) in Uttar Pradesh State Universities Act, 1973

(a)the State Government shall appoint interim officers of the Universities (other than the Chancellor) and shall constitute interim authorities of such Universities in such manner as it thinks fit.;