Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36A(3)] [Section 36A] [Entire Act]

State of Maharashtra - Subsection

Section 36A(3)(iii) in The Maharashtra Universities Act, 1994

(iii)make recommendations to the Academic Council regarding the norms of recognition of post-graduate teachers and research guides in Post-Graduates Departments in colleges and recognised institution;