Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(2) in The Sugar Cess Act, 1982 (2)The duty of excise levied under sub- section (1) shall be in addition to the duty of excise leviable on sugar under the CentralExcises and Salt Act, 1944, (1 of 1944.) or any other law for the time being in force.
