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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(q) in The Haryana Electricity Reform Act, 1997

(q)words and expressions used but not defined in this Act and defined in the Electricity (Supply) Act, 1948 (Act No. 54 of 1948), have the meanings respectively assigned to them in the Act;