Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act] State of Kerala - Subsection Section 3A(1)(k) in Kerala Panchayat Raj Act, 1994 (k)to collect information regarding the detailed estimates of works proposed to be implemented in the area of the Grama Sabha;