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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Haryana - Subsection

Section 97(2) in Haryana Co-operative Societies Act, 1984

(2)[ The apex society and the central society shall inspect every affiliated society annually and shall prepare report regarding their administrative functioning and financial management.] [Added by Haryana Act No. 19 of 2006.]