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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Maharashtra - Subsection

Section 53(1)(d) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(d)four persons having special knowledge of the subject for which the teacher is to be recognised, of whom two shall be nominated by the Executive Council from amongst persons other than teachers of the University and two by the Academic Council from amongst its members.