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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Standards of Weights and Measures (National Standards) Rules, 1988

(3)While using, for the purpose of scientific and technological research the units specified in Schedule VII, or, as the case may be, the Schedule VIII, such units shall be used only with the corresponding symbols specified in the said Schedules.