Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 1 in The U.P. Kerosene Control Order, 1962

1. Short title, extent and commencement.

- (i) This order may be called the Uttar Pradesh Kerosene Control Order, 1962.
(ii)It shall extend to the whole of Uttar Pradesh.
(iii)It shall come into force at once.