Supreme Court - Daily Orders
S M Kannappa Automobiles Pvt Ltd vs Bhupinder Rai on 25 September, 2024
ITEM NO.27 REGISTRAR COURT SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 10978-
10979/2022
S M KANNAPPA AUTOMOBILES PVT LTD & ORS. Petitioner(s)
VERSUS
BHUPINDER RAI & ORS. Respondent(s)
([Only SLP(C) No. 10763-10764/2022 is listed under this item] )
WITH
SLP(C) No. 10763-10764/2022 (IV-A)
( FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 85711/2022
IA No. 85711/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 25-09-2024 These petitions were called on for hearing today.
For Petitioner(s)
Ms. Sana Jain, Adv.
Mr. Amit Agrawal, AOR
Ms. Pritha Srikumar Iyer, AOR
For Respondent(s)
Mr. Pai Amit, AOR
Ms. Pritha Srikumar Iyer, AOR
Mr. Atharv Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 10763-10764/2022 Opportunity to respondent Nos.1 and 2 to file counter affidavit has already been declined. Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2024.09.25 16:24:39 IST Reason: Service is complete on respondent Nos.6 and 7 but none has entered appearance.
contd….
-2-Service is complete on respondent Nos.3 to 5. Ld. counsel who appeared on 07.08.2024, has not filed any vakalatnama or counter affidavit on behalf of respondent Nos.3 to 5. Today, Ld. Advocate, Ms. Sana Jain, appearing on behalf of Mr. Amit Agrawal, Advocate-on-record has entered appearance for the said respondents and sought more time to file vakalatnama and counter affidavit. Hence, last opportunity of four weeks is granted to file the same.
At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for listing before the Hon’ble Court, as per rules.
SUJATA SINGH Registrar rd