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State of Madhya Pradesh - Section

Section 9 in Madhya Pradesh Arthik Roop Se Kamzor Varg Tatha Nimna Aay Varg Ko Awas Guarantee Adhiniyam, 2017

9. Power to make rules.

(1)The State Government may, by notification, make rules to carry out the provisions of this Act.
(2)All rules made under this Section shall be laid before the Legislative Assembly.