Bombay High Court
Variegate Realestate Pvt. Ltd vs Ecap Equities Limited on 23 July, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
Board Sr.No.:-61
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONSES FOR JUDGEMENT NO. 3 OF 2024
In
COMMERCIAL SUMMARY SUITS 35 OF 2023
Ecap Equities Ltd. ....PETITIONER
V/S
Variegate Real Estate Private Limited ....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 29159 OF 2023 In SUMMONSES FOR JUDGEMENT 3 OF 2024 Variegate Realestate Pvt. Ltd. ....PETITIONER V/S Ecap Equities Limited ....RESPONDENT (on Supplementary Board) CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 23rd July, 2024 Page 1/2 ::: Uploaded on - 24/07/2024 ::: Downloaded on - 25/07/2024 05:32:37 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 20/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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