Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 30 in The Punjab State Board of Technical Education and Industrial Training Act, 1992 30. Communication of resolution to the Government - Every resolution of the Board shall be communicated to the Government within a period of thirty days from the date of passing such resolution.
