Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 292] [Entire Act] State of Rajasthan - Subsection Section 292(3) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (3)A member suspended under this rule shall forthwith withdraw from the precincts of the House.Suspension of Sitting
