Section 296 in The Rajasthan Revenue Courts Manual, 1956
296. Classification and arrangement of Books.
- Books shall be classified in the Catalogue and arranged in the library, in the manner following:-I. Collection of Acts, Ordinances and Regulations :-(i)Central,(ii)Rajasthan.(iii)Other States.(iv)Miscellaneous.II. Special Acts, when printed separately.III. Commentaries on Acts.IV. Law Treatises.V. Departmental Codes, Guides, Manual and Circulars :-(i)Judicial,(ii)Revenue,(iii)Finance and Accounts,(iv)Miscellaneous.VI. Law Reports.Note:-There shall be a separate sub-head for each separate series of law reports, e.g. AIR. IC. 1LR (Allahabad), ILR (Bombay), RRD. RLW. etc.VII. Digests.Note:-There shall be a separate sub-head for each separate series of digests.VIII. Periodicals.IX. Administration Reports :-(i)India,(ii)Rajasthan.(iii)Other States.(iv)Miscellaneous Departments.X. Dictionaries. Glossaries Lists and Directories.XI. Miscellaneous.Any additions or alterations to the heads of sub-heads given above may be made only with the sanction of the Board of Revenue.
