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Union of India - Section

Section 63 in The Transport Of Animals Rules, 1978

63. For the transport of equines by sea the following precautions shall be taken, namely:--

(a)horses may normally be accommodated in single stalls and mules in pens, each pen holding four to five mules;
(b)ample ventilation shall be ensured by keeping portholes and providing permanent air trunks or electric blowers on all decks, and exhaust fans shall be installed to blow out foul air;
(c)all standings shall be artwart the ship with heads facing inwards;
(d)to avoid distress specially during hot weather, the ship may go under way immediately after embarking and disembarking shall be done as early as possible after enchoring;
(e)colts and fillies shall be kept on the exposed decks;
(f)a pharmacy and spare stalls for five per cent of equines shall be available;
(g)passage between two rows of pens shall not be less than 1.5 metres.