Patna High Court - Orders
Sahajanand Kumar @ Sahjanand Kumar vs The State Of Bihar on 21 March, 2024
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
==IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.19958 of 2021
======================================================
1. Sahajanand Kumar @ Sahjanand Kumar Son of Kapildev Kunwar
Resident of Village and P.O.- Gokhale Nagar Bishunupur, P.S. Balia
Bishunpur, P.S. Balia Bishunpur, District- Begusarai.
2. Mukesh Kumar Son of Late Jawahar Mahto Resident of Village and P.O.
and P.S.- Udwant Nagar, District- Bhojpur.
3. Saurabh Saket Son of Sachchidanand Singh Resident of at and P.O.-
Karma, P.S.- Sikandra, District- Jamui.
4. Vinod Kumar Son of Prabhu Mahto Resident of Village- Simriya
Vikrampur, P.O. Mathiyadda, P.S. and District- Jamui.
5. Bhushan Ojha Son of Late Jagdish Ojha Resident of Village- Baluwa,
P.O.- Puchhari, P.S.- Jalalpur, District- Chapra.
6. Ravish Kumar Son of Ram Sevak Kunwar Resident of Village- Shernia,
P.O. Sihma, P.S.- Matihani, District- Begusarai.
7. Suresh Kumar Singh Son of Late Dhanraj Singh Resident of Village and
P.O. Selra, P.S. Jaynagar, District- Madhubani.
8. Manoj Kumar Chaudhari Son of Keshav Prasad Chaudhari Resident of
Village- Narwatpur, P.O.- Chausa, P.S. and District- Buxar.
9. Gopal Jee Yadav Son of Anirudh Yadav Resident of Village- Neyajipur,
P.O. Gangoli, P.S. Simri, District- Buxar.
10. Chandrashekhar Paswan Son of Yogendra Paswan Resident of Village and
P.O. Kabir Chak, P.S. Sadar, District- Darbhanga.
11. Sanjeev Kumar Son of Sohan Lal Rajak Resident of Village- Defra, P.O.
Arar Ghat, P.S. Murliganj, District- Madhepura.
12. Gorakh Nath Prasad Son of Saryu Ram Resident of Village and P.O.-
Sukhare Ka Barathi, P.S.- Dinara, District- Rohtash.
13. Sahjanand Tiwari Son of Late Indrasan Tiwari Resident of Village and
P.O. Barki Naini Jor, P.S.- Brahmpur, District- Buxar.
14. Girindra Kumar Yadav Son of Rajendra Prasad Yadav Resident of Village-
Mansara, P.O.- Lagma, P.S.- Ghanshyampur, District- Darbhanga.
15. Prem Chand Kumar Son of Suresh Prasad Resident of Village-
Maksuspur, P.O.- Suhawanpur, P.S.- Islampur, District- Nalanda.
16. Md. Sabib Son of Md. Halim Resident of Village- Top Khana Bajar, P.S.
Kotwali, P.O. and District- Munger.
17. Suresh Singh Son of Late Raghuraj Singh Resident of Village- Kewatiya,
P.O. Acharj Lal Ke Tola, P.S. Krishna Gadh Saraiya, District- Bhojpur.
18. Arun Kumar Pandit Son of Nand Dev Pandit Resident of Village and P.O.
Sadhua, P.S. Rangra, District- Bhagalpur.
19. Bikram Dev Jay Son of Sanchu Prasad Resident of Village and P.O.
Khutha, P.S.- Lodipur, District- Bhagalpur.
20. Simal Kumar Son of Suresh Singh Resident of Village- Repura, P.O.-
Chilhaus, P.S. Sandesh, District- Bhojpur.
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21. Aditya Kumar Pritam Son of Late Shligram Singh Resident of Village-
Tehta Math, P.O. Tehta, P.S. Makhdumpur, District- Jehanabad.
22. Vinod Kumar Pandey Son of Late Veer Bahadur Pandey Resident of
Village- Jagdishpur, P.O. and P.S.- Pirpainti, District- Bhagalpur.
23. Satish Kumar Son of Saryu Bhagat Resident of Village- Ahrawn, P.O.
Barawankala, P.S. Darihat, District- Rohtas.
24. Upendra Kumar Son of Late Kuldeep Prasad Yadav Resident of Village-
Dwarika, P.O.- Utlibar, P.S. Tankuppa, District- Gaya.
25. Mithun Kumar Son of Mantu Ram Resident of Village and P.O. Raunia,
P.S. Mahkar, District- Gaya.
26. Rajeev Kumar Son of Chandrika Tiwari Resident of Village- Fuliyakhand,
P.O. Shivrajpur, P.S. Bairiya, District- West Champaran.
27. Ravindra Kumar Son of Santu Kapari Resident of Village- Dumarthar,
P.O. and P.S.- Chandan, District- Banka.
28. Markandey Singh Son of Lal Bihari Singh Resident of Village and P.O.
Sonpa, P.S. Rajpur, District- Buxar.
29. Pawan Kumar Son of Mukti Sah Resident of Village and P.O. Kolodihari,
P.S. Chauri, District- Bhojpur.
30. Kundan Kumar Son of Chandra Bhushan Gautam Resident of Village-
Amarpur, P.O. and P.S.- Makhdumpur, District- Jehanabad.
31. Ranveer Singh Son of Amrit Prasad Resident of Mohalla- Ranch Dhurva,
P.O. and P.S.- Dhurva, District- Ranchi.
32. Ramesh Kumar Son of Ramdev Ram Resident of Village- Kathrai, P.O.
Siyadih, P.S.- Charpokhari, District- Bhojpur.
33. Ram Raj Singh Thakuri Son of Bel Bahadur Thakuri Resident of Village-
South Shekhpura, P.O. and P.S.- Airport Patna, District- Patna.
34. Ramesh Kumar Son of Kesho Prasad Resident of Village- Mojfara, P.O.
Bardih, P.S. Islampur, District- Nalanda.
35. Prabhansh Kumar Gond Son of Shrikant Gond Resident of Jamapur, P.O.
and P.S. Jiradei, District- Siwan.
36. Rajesh Prasad Son of Late Mathura Prasad Resident of Village- Lodipur,
P.O. Peyash, P.S. Uphara, District- Aurangabad.
37. Umesh Kumar Jyoti Son of Sadabrij Ram Resident of Village- Kirkala,
P.O. and P.S.- Sonhan, District- Kaimur.
38. Uday Chand Ram Son of Bandhu Ram Resident of Village and P.O.- Miya
Ke Bhatakal, P.S.- Aander, District- Siwan.
39. Vikaram Singh Son of Baleshwar Singh Resident of Village-
40. Awdhesh Kumar Ram Son of Komal Ram Resident of Village-
Sadullahpur, P.O. Darwan, P.S. Ramgarh, District- Kaimur.
41. Sunil Pal Son of Pradosh Pal Resident of Village- Narayanpur, P.O.
Mlhila, P.S. Itarhi, District- Buxar.
42. Ram Murat Prasad Son of Ram Kishun Prasad Resident of Village and
P.O. Farna, P.S. Barhara, District- Bhojpur.
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43. Praveen Kumar Paswan Son of Late Madho Paswan Resident of Village-
Bindwara Sharma Tola, P.O.- Munger, P.S.- Kashim Bazr, District-
Munger.
44. Ramakant Singh Son of Vishwanath Singh Resident of Village- Dhanadhi,
P.O. Derwan, P.S. Kudra, District- Kaimur.
45. Harendra Kumar Paswan Son of Ramchandra Paswan Resident of Village-
Mangurahi, P.O. Itahat, P.S. Risiap, District- Aurangabad.
46. Dilip Kumar Sharma Son of Upendra Sharma Resident of Village-
Kharauwa, P.O. Birwas, P.S. Pasraha, District- Khagaria.
47. Shailendra Kumar Son of Shyam Sunder Mandal Resident of Village and
P.O. and P.S. Dharhara, District- Munger.
48. Abdulgaffar Ansari Son of Md. Hakimuddin Ansari Resident of Village
and P.O. Bhitti, P.S. Mohania, District- Kaimur.
49. Gyaneshwar Kumar Son of Nageshwar Prasad Resident of Village-
Berhana, P.O. Narsanda, P.S. Harnaut, District- Nalanda.
50. Sonu Chaudhary Son of Bishwanath Chaudhary Resident of Village-
Narbatur, P.O. Chausa, P.S. Muassll, District- Buxar.
51. Narayan Mishri Son of Balram Mishri Resident of Village and P.O.
Varouli, P.S. Sahapur, District- Bhojpur.
52. Bikesh Kumar Son of Shuvak Lala Yadav Resident of Village- Muradpur,
P.O.- Vishanupur, P.S. Parpatta, District- Khagaria.
53. Umesh Kumar Son of Bishwanath Ram Resident of Village and P.O.
Areraj, P.S. Govindganj, District- East Champaran.
54. Hanan Ansari Son of Abdul Rau Ansari Resident of Village and P.O.
Chanchaura, P.S. Rasulpur, District- Chapra.
55. Om Prakash Singh Son of Late Ram Bhagawan Singh Resident of Village
and P.O. Bhadar, P.S. Sikroul, District- Buxar.
56. Santosh Singh Son of Ramanand Singh Resident of Village- Jhakhara,
P.O. Salahan, P.S. Govindganj, District- East Champaran.
57. Vikash Kumar Son of Sarvjeet Singh Resident of Village and P.O.
Daulatpur, P.S. Koilwar, District- Bhojpur.
58. Ranjeet Kumar Pintu Son of Ramchandra Prasad Resident of Village-
Hemda, P.O. Saurrajapur, P.S. Warishaliganj, District- Nawada.
59. Ram Kumar Dhanraj Son of Haridwar Singh Resident of Village and P.O.
Ikkil, P.S. Makhadumpur, District- Jehanabad.
60. Kundan Kumar Oraon Son of Suresh Oraon Resident of Village-
Hasnapur, P.O. and P.S. Chiutaha, District- West Champaran.
61. Shatrudhn Kumar Son of Sakal Dev Ram Resident of Village- Ram Nagar,
P.O.- Akbarpur, P.S. Karpi, District- Arwal.
62. Krishna Mohan Mahto Son of Baidhnath Mahato Resident of Village-
Khajuria, P.O. Hanatand, P.S.- Laukria, District- West Champaran.
63. Pramod Kumar Son of Atwari Mahaldar Resident of Village- Uday
Rampur (Kodwar), P.O. and P.S. Ghogha, District- Bhagalpur.
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64. Ajay Kumar Mandal Son of Madan Mandal Resident of Village and P.O.
Dumaria Bujurg, P.S. Parbatta, District- Khagaria.
65. Md. Imran Son of Late Md. Haider Ali Resident of Village- Mirzapur
Bardah, P.O. Dariyapur, P.S. Mufassil, District- Munger.
66. Sanjeet Kumar Prasad Son of Late Satendra Narayan Prasad Resident of
Village- Dubey Chhapra, P.O. Gundi, P.S. Barhara, District- Bhojpur.
67. Sanjay Yadav Son of Bali Narayan Yadav Resident of Village and P.O.
Chakki, P.S. Brahampur, District- Buxar.
68. Man Bahadur Khadka Son of Dadhiram Khadka Resident of BSAP-01,
P.O. B.V. College, P.S. Airport Patna, District- Patna.
69. Bharat Kumar Son of Charitra Sah Resident of Village- Bhutauli, P.O.
Malpa, P.S. Chautham, District- Khagaria.
70. Awdhesh Ray Son of Ram Nath Ray Resident of Village- Manohar
Basant, P.O. Basant, P.S.- Avtarnagar, District- Chapra.
71. Rajiv Kumar Son of Ram Deo Prasad Singh Resident of Village- Garhi
Rampur, P.O. Nawagarhi, P.S. Nayaramnagar, District- Munger.
72. Pintu Kumar Son of Bal Bihari Singh Yadav Resident of Village- Jaipur,
P.S.- Mehendiya, District- Arwal.
73. Sarvanarayan Son of Shiv Narayan Mandal Resident of Mohalla-
Gaytrinagar Road No.3, P.O. and P.S.- Jamalpur, District- Munger.
74. Amrit Kumar Paswan Son of Jagrup Paswan Resident of Mohalla and P.O.
Panchrukhi Bazar, P.S. Shahkund, District- Bhagalpur.
75. Bijay Kumar Singh Son of Late Ramchandra Singh Resident of Village
and P.O. Kahen, District- Bhojpur.
76. Rajeev Kumar Pandit Son of Late Chander Pandit Resident of Village-
Dhobai, P.O. and P.S. Tarapur, District- Munger.
77. Amardip Kumar Patel Son of Bisheshwar Prasad Mandal Resident of
Village and P.O. Bhangaha, P.S. Falka, District- Katihar.
78. Nagendra Kumar Chaudhary Son of Nandjee Chaudhari Resident of
Village- Gairatpur, P.O. Ghorahat Mathiya, P.S. Manjhi, District- Chapra.
79. Vishwajeet Kumar-2 Son of Ashok Kumar Resident of Village- Maner
Bazar, P.O. and P.S.- Maner, District- Patna.
80. Ram Snehi Kumar Son of Siyasharan Paswan Resident of Village and P.O.
Tetar, P.S. Atari, District- Gaya.
81. Nawal Kishor Son of Chana Singh Resident of Village and P.O. Kaithi,
P.S. Chautam, District- Khagaria.
82. Manoj Kumar Tiwari Son of Yamuna Tiwari Resident of Village and P.O.
Areraj, P.S. Govindganj, District- East Champaran.
83. Rantosh Prasad Son of Jagnnath Prasad Resident of Village- Rehiya, P.O.
Sauwa, P.s. Krishnabarham, District- Buxar.
84. Rakesh Kumar Singh Son of Late Rameshwar Prasad Singh Resident of
Village and P.O. Khariya, P.S. Bariyarpur, District- Munger.
85. Dharmveer Paswan Son of Bhagwan Das Resident of Village- Samasti,
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P.O. Muraura, P.S.- Deepnagar, District- Nalanda.
86. Amarjeet Kumar Son of Ram Pravesh Singh Resident of Village- Bela,
P.O.- Chidyanwa, P.S. Atari, District- Gaya.
87. Raviranjan Kumar Son of Laxmi Prasad Resident of Village- Kajichak,
P.O. Singhaul, P.S. Sarmera, District- Nalanda.
88. Ramanand Kumar Son of Ram Udit Singh Resident of Village-
Govindpur, P.O.- Rampur, P.S.- Surajgara, District- Lakhisarai.
89. Santosh Kumar Suman Son of Narendra Prasad Yadav Resident of
Village- Naya Tola Mirjapur, P.O. P.S. Nathnagar, District- Bhagalpur.
90. Kunj Biihari Paswan Son of Laxmi Paswan Resident of Village-
Sarhariya, P.O. Karnja, P.S. Shambhuganj, District- Banka.
91. Dhanjay Kumar Son of Ram Ratan Singh Resident of Village and P.O.
Esuwa, P.S. Sarmera, District- Nalanda.
92. Rakesh Kumar Son of Late Ramswrup Prasad Singh Resident of Village-
Sultanpur, P.O.- Hasauri, P.S.- Shekhpur, District- Shekhpur.
93. Ravi Ranjan Kumar Son of Late Chandra Shekhar Paswan Resident of
Village and P.O.- Arma, P.S.- Kajra, District- Lakhisarai.
94. Rituraj Kumar Son of Suresh Prasad Sharma Resident of Village-
Sitakund Hasanpur, P.O. Dariyapur, P.S. Mufassil, District- Munger.
95. Santran Raj Son of Raj Kumar Prasad Resident of Village- Berar Tola,
P.O.- Bara, P.S.- Ranitalav Kanpa, District-
96. Santosh Kumar Pandey Son of Late Indrashan Pandey Resident of
Village- Bhakura, P.O.- Ashapadari, P.S.- Semari, District- Buxar.
97. Pankaj Kumar Son of Ram Deo Prasad Yadav Resident of Village- Karela,
P.O.- Mirjapur, P.S.- Madusudanp, District- Bhagalpur.
98. Upendra Kumar Chaube Son of Ram Kishun Chaube Resident of Village-
Jarigawa, P.O. Karhanshi, P.S. Mufssil, District- Buxar.
99. Ram Jeet Mochi Son of Durga Mochi Resident of Village- Ramnagar, P.O.
Mahmana, P.S. Tekari, District- Gaya.
100. Rishiraj Singh Son of Late Siyaram Singh Resident of Village and P.O.
Marar (New Toli), P.S.- Morkahi, District- Khagariya.
101. Shailesh Kumar Son of Vijay Prasad Yadav Resident of Village- Barki
Babhanpura, P.O. Lakhawar, P.S. Ghoshi, District- Jehanabad.
102. Santosh Kumar Son of Basant Prasad Resident of Village- Saili, P.O.-
Khajuhati, P.S.- Baikunthpur, District- Gopalganj.
103. Sanjay Kumar Son of Uday Chand Prasad Resident of Village- Lodipur,
P.O. Khangawan, P.S. Narhi Chandi, District- Bhojpur.
104. Dhanjay Kumar Gupta Son of Shiv Prashan Sah Resident of Village-
Lohandi, P.O. Sabar, P.S.- Karamachat, District- Kaimur.
105. Ajay Kumar Son of Munnilal Singh Resident of Village- Parson Bigha,
P.O. Ratni Bazar, P.S. Shakurabad, District- Jehanabad.
106. Vivekanand Kumar Son of Jay Dev Prasad Singh Resident of Village-
Baijalpur, P.O. Gobadda, P.S. Haveli Kharagpur, District- Munger.
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107. Vinod Kumar Son of Baban Singh Yadav Resident of Village and P.O.-
Kulharia, P.S. and District- Buxar.
108. Shashi Bhusan Das Son of Jagdish Prasad Das Resident of Village and
P.O. Morsanda, P.S. Falka, District- Katihar.
109. Upendra Kumar Son of Nand Kumar Sharma Resident of Village- Sabdal,
P.O. and P.S. Pouthu, District- Aurangabad.
110. Om Prakash Yadav Son of Ram Dev Yadav Resident of Village and P.O.
and P.S. Brahmpur, District- Buxar.
111. Amrendra Tiwari Son of Kameshwar Tiwari Resident of Village and P.O.
Padariya, P.S. Magadh Vishvvidyalaya Bodh Gaya, District- Gaya.
112. Mukesh Kumar Son of Mano Chaudhary Resident of Village- Sandalipur,
P.S. Kasim Bazar, P.O. and District- Munger.
113. Dilip Kumar Son of Shri Shivjee Singh Resident of Village and P.O.
Sahugadh Tola Hulas, P.S. and District- Madhepura.
114. Rohit Kumar Son of Karyanand Ram Resident of Village and P.O.
Badhaur, P.S. Halsi, District- Lakhisarai.
115. Viket Kumar Paswan Son of Vishvanath Paswan Resident of Village-
Biraini, P.O. Motha, P.S. Karakat (Godari), District- Rohtas.
116. Sanjay Kumar Son of Surendra Sah Resident of Village and P.O. Lallu
Chapra, P.S. Paru, District- Muzaffarpur.
117. Kumar Vishvjeet Son of Ashok Prasad Singh Resident of Village and P.O.
Sadhua, P.S. Rangrachowk, District- Bhagalpur.
118. Rajaram Paswan Son of Late Shubhuk Paswan Resident of Village and
P.O. and P.S. Birpur, District- Begusarai.
119. Indrajeet Kumar Son of Sachindra Prasad Resident of Village- Katari, P.O.
Goraur, P.S. Chhabilapur, District- Nalanda.
120. Krishna Kumar Sharma Son of Shesh Nath Sharma Resident of Mohalla-
Gopal Nagar Chakiya, P.O. Central Jail, P.S. and District- Buxar.
121. Ram Ranjeet Kumar Son of Rambriksh Prasad Resident of Village-
Shekhpurwa, P.O. Dariyapur, P.S. Varsaliganj, District- Nawada.
122. Jay Ram Singh Son of Manoj Singh Resident of Village- Narayanpur, P.O.
Nasaratpur, P.S. Sandesh, District- Bhojpur.
123. Kaushal Kishore Paswan Son of Krishna Paswan Resident of Village-
Raghopur, P.O. 7 P.S. Fateharpur, District- Gaya.
124. Vijendra Singh Son of Shiv Narayan Sav Resident of Village- Repura,
P.O. Ekauni, P.S. Daudnagar, District- Aurangabad.
125. Mukesh Sahni Son of Shri Harinarayan Sahni Resident of Village-
Ugapipar, P.O. Muziya, P.S. Patahi, District- East Champaran.
126. Vinay Kumar Son of Kuldeep Prasad Yadav Resident of Village- Sabalpur,
P.O. and P.S. Fatehpur, District- Gaya.
127. Ramesh Kumar Yadav Son of Jagdish Yadav Resident of Village and P.O.
Bhavalpur, P.S. Madhaura, District- Chapra (Saran).
128. Ranjan Kumar Son of Rajendra Chaudhri Resident of Village-
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Gadhirampur, P.O. Nauwasgadhi, P.S. Naya Ramnagar, District- Munger.
129. Vikki Raj Son of Late Ram Lakhan Yadav Resident of Village- Duurbi,
P.O. Chori, P.S. Chaudauti, District- Gaya.
130. Umesh Kumar Son of Shivjanm Prasad Resident of Village and P.O.-
Belav, P.S. Sikroullakh, District- Buxar.
131. Lal Babu Prasad Kumar Son of Tulsi Prasad Resident of Village and P.O.
Jhakhara, P.S. Jagadishpur, District- West Champaran (Bettiah).
132. Mukesh Kumar Son of Jawahar Sah Resident of Village- Lalupokhar, P.O.
Munger, P.S. Kasim Bazar, District- Munger.
133. Sudhir Kumar Son of Rameshwar Mochi Resident of Village- Budhanpur,
P.O. Bauri Beldari, P.S. Hulasganj, District- Jehanabad.
134. Santosh Lal Son of Arjun Prasad Resident of Village and P.O. Paingari,
P.S. Varsaliganj, District- Nawada.
135. Tinku Kumar Son of Shivnandan Prasad Resident of Village and P.O.
Sadhua, P.S. Rangrachowk, District- Bhagalpur.
136. Sahil Kumar Mali Son of Shri Bharat Mali Resident of Village and P.O.
Maityar, P.S. Manjhi, District- Chhapra (Saran).
137. Rajesh Kumar Kamti Son of Dhaneshwar Kamti Resident of Village and
P.O. and P.S. Ghanshyampur, District- Darbhanga.
138. Mithlesh Kumar Son of Brajmohan Tiwari Resident of Village- Bakhataur
Ganj, P.O. and P.S.- Goraul, District- Vaishali.
139. Mukesh Kumar Son of Kapil Singh Resident of Nanhaganj, P.O. Karhari,
P.S. Paras Bigha, District- Jehanabad.
140. Umesh Kumar Son of Lalan Ram Resident of Village- Babhanpurwa, P.O.
Karup, P.S. Sasaram, District- Rohtas.
141. Tarkeshwar Prasad Son of Ravindra Prasad Resident of Village- Kanhauli,
P.O. Bhikhampur Bhagwanpur, P.S. M.H. Nagar (Hasanpura), District-
Siwan.
142. Mukesh Kumar Chaudhari Son of Shri Rajendra Chaudhari Resident of
Village- Ganjpar, P.O. Nautan, P.S. Ekma, District- Saran (Chapra).
143. Premjeet Kumar Singh Son of Late Binod Kumar Singh Resident of
Village- Rachhaul, P.O. Purandih, P.S. Madanpur, District- Aurangabad.
144. Rajesh Kumar Jha Son of Shri Brindavan Jha Resident of Village and P.O.
Gauripur, P.S. Bihpur, District- Bhagalpur.
145. Siraj Kumar Son of Dilip Prasad Resident of Mohalla and P.O.
Mahaveersthan, Ward No.05, Street No. 144A, P.S. Sasaram, District-
Rohtas.
146. Rajesh Kumar Prasad Son of Shri Madan Prasad Resident of Village and
P.O. Mandrauli, P.S. M.H. Nagar (Hasanpura), District- Siwan.
147. Akhilesh Kumar Son of Shri Sheshnath Ray Resident of Mohalla-
Dighaghat Aakhada Road, Yaduvanshi Nagar, P.O. and P.S.- Digha Ghat,
District- Patna.
148. Shahid Husain Son of Md. Yasim Resident of Village- Manikpur, P.O. and
P.S. Meerganj, District- Gopalganj.
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149. Rakesh Roushan Son of Late Lal Chaudhari Resident of Village-
Ramshila, P.O. R.S., P.S. Cotwali, District- Gaya.
150. Ramesh Sharma Son of Sudarshan Singh Resident of Village and P.O.
Barar, P.S. Ranitalab, District- Patna.
151. Narendra Paswan Son of Komal Paswan Resident of Village- Nayakpur,
P.O. Ugahani, P.S. Chenari, District- Rohtas.
152. Rajesh Kumar Son of Ramashish Singh Resident of Village- Chaokki,
P.O. Balgudar, P.S. and District- Lakhisarai.
153. Krishn Prakash Chaudhari Son of Late Rameshwar Chaudhari Resident of
Village and P.O. Naya Tola Rahimpur, P.S. Muffsil, District- Khagaria.
154. Chandan Kumar Son of Saryu Prasad Sharma Resident of Village-
Siyadih, P.O. Dhandhi Belari, P.S. Bath, District- Bhagalpur.
155. Manan Kumar Sharma Son of Nand Kishore Sharma Resident of Village-
Bastipur, P.O. Manikpur, P.S. Indripuri, District- Rohtas.
156. Rupesh Kumar Bharti Son of Late Dayanand Prasad Resident of Village
and P.O. Dhanawa, P.S. Rupau, District- Nawada.
157. Abhishek Kumar Pandey Son of Sri Ram Pandey Resident of Village and
P.O. Jaitpur, P.S. Daudpur, District- Saran.
158. Rakesh Kumar Yadav Son of Kishun Yadav Resident of Village- Sherpur,
P.O. Bitibigha, P.S. Sherghati, District- Gaya.
159. Avinash Kumar Son of Harjeet Kaur Resident of Village- Kumardiha, P.O.
Pinjora, P.S. Kako, District- Jehanabad.
160. Nilesh Kumar Son of Shyamnandan Sharma Resident of Village-
Khapura, P.O. 7 P.S. Paliganj, District- Patna.
161. Md. Arsad Alam Son of Md. Jabbaruddin Resident of Village- Muskipur,
P.O. Gogri Jamalpur, P.S. Gogri, District- Khagaria.
162. Dharmandra Kumar Singh Son of Late Jai Kumar Singh Resident of
Village and P.O. Basantpur, P.S. Muffsil, District- Bhojpur.
163. Vinod Kumar Son of Dharmdev Prasad Singh Resident of Village-
Tanpura, P.O. Chorwar, P.S. Pakri Barawan, District- Nawada.
164. Dinesh Paswan Son of Birju Paswan Resident of Village- Chandoruiea,
P.O. Akhalashpur, P.S. Bhabhua, District- Kaimur.
165. Amarjeet Prasad Lal Son of Sudhir Prasad Pal Resident of Village and
P.O. Sadhua, P.S. Rangra Chowk, District- Bhagalpur.
166. Satendra Kumar Singh Son of Lalkesh Singh Resident of Village-
Chandui, P.O.- Telari, P.S.- Kudra, District- Kaimur.
167. Surendra Kumar Singh Son of Chhatulal Singh Resident of Village-
Chakki Rangi Dera, P.O. Chakki, P.S. Brahampur, District- Buxar.
168. Arbind Uraon Son of Late Prasad Uraon Resident of Village- Serhawa,
P.O. Chutaha, P.S. Samera, District- West Champaran.
169. Saroj Thapa Son of Gyan Bahadur Thapa Resident of Mohalla- Phulwari,
P.O. B.V. College, P.S. Airport, District- Patna.
170. Ramsurat Singh Son of Ramawadhesh Singh Resident of Village and P.O.
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Barki Kharari, P.S. Kargahar, District- Rohtas.
171. Sanjay Kumar Son of Ganga Prasad Mahto Resident of Village and P.O.
Barahi, P.S. Jainagar, District- Madhubani.
172. Rajesh Kumar Chaudhri Son of Sohrai Chaudhari Resident of Village-
Turchakiya, P.O. Central Jail, P.S. Muffasil, District- Buxar.
173. Manjeet Saiba Son of Glow Saiba Resident of Village- Uttar Plas, P.O.
Champa Sari, P.S. Pradhan Nagar, District- Dargiling.
174. Sanjay Kumar Yadav Son of Late Brameshwar Yadav Resident of Village-
Jawahi Diyar, P.O. Baluwan, P.S. Brahampur, District- Buxar.
175. Raju Kumar Son of Late Shivpujan Ram Resident of Village- Hasrevn,
P.O. Lohdan, P.S. Chand, District- Kaimur.
176. Rajesh Kumar Gupta Son of Banarsi Prasad Resident of Village and P.O.
and P.S. Nasriganj, District- Rohtas.
177. Sudhir Kumar Son of Sidarth Ram Resident of Village- Kalibari near
Panitanki, P.O. and P.S. Rajgir, District- Nalanda.
178. Krishna Murari Son of Sudama Singh Resident of Village- Indrapur, P.O.
and P.S.- Barahiya, District- Lakhisarai.
179. Shivji Kumar Son of Ramanand Singh Resident of Village and P.O.
Rampur, P.S. Suryagarha, District- Lakhisarai.
180. Dhramraj Singh Son of Ramanand Prasad Singh Resident of Village-
Muktipur, P.O. Andi, P.S. Bind, District- Nawada.
181. Nripendra Thakur Son of Mothit Thakur Resident of Village and P.O.-
Sisbania, P.S. Uchka Gawan, District- Gopalganj.
182. Dinesh Paswan Son of Nagina Paswan Resident of Village- Sitalpur
Kakrahta, P.O. Dhobauli, P.S. Biddupur, District- Vaishali.
183. Gajendra Kumar Singh Son of Kapildev Singh Resident of Village- Dibbi
Pakri, P.O. Mehari, P.S. M.H. Nagar Hasnupura, District- Siwan.
184. Ranjeet Kumar Son of Chandeshwari Prasad Singh Resident of Village
and P.O. Nirpur, P.S. Chautham, District- Khagaria.
185. Saurabh Ghosh Son of Nirmal Kant Ghosh Resident of Village- Purabsaria
Bangali Tola, P.O.- Munger, P.S.- Kotwali, District- Munger.
186. Manoj Kumar Prasad Son of Suraj Prasad Resident of Village- Simri
Khairapatti, P.O. and P.S. Simri, District- Buxar.
187. Ram Kumar Yadav Son of Prameshwar Yadav Resident of Village-
Vijalpura, P.O. Loha, P.S. Arer, District- Madhubani.
188. Ajit Kumar Son of Vijay Sahi Resident of Village and P.O.- Virpur, P.S.
Kanti, District- Muzafferpur.
189. Kashi Yadav Son of Matar Yadav Resident of Village and P.O. Nawadih,
P.S. Rupo, District- Nawada.
190. Ranjan Kumar Son of Arun Prasad Resident of Village and P.O. Berar, P.S.
Ranitalab, District- Patna.
191. Sonu Kumar Son of Mukesh Prasad Resident of Village- Kaithi, P.O.
Dona, P.S. Hisua, District- Nawada.
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192. Pappu Kumar Singh Son of Paras Singh Resident of Village- Mangolpur,
P.O. Sidhuwalia, P.S. Mohammadpur, District- Gopalganj.
193. Rakesh Kumar Son of Chaurasi Prasad Resident of Village-
Mohammadpur, P.O. Bidhani, P.S. Jagdishpur, District- Bhagalpur.
194. Niraj Kumar Son of Jaishri Sharma Resident of Village and P.O.
Manjhosh, P.S. Makhdumpur, District- Jehanabad.
195. Vikrant Singh Son of Ravindra Singh Resident of Village- Rashuli, P.O.
Nonar, P.S. Piro, District- Bhojpur.
196. Amit Kumar Son of Chhotan Thakur Resident of Village- Gyashpur, P.O.
and P.S. Maner, District- Patna.
197. Satrudhan Kumar Singh Son of Late Vimal Singh Resident of Village and
P.O. Ratan, P.S. Gogri, District- Khagaria.
198. Ram Kumar Son of Vibhuti Saw Resident of Village and P.O. Kab, P.S.
Ranitalab, District- Patna.
199. Pranav Kumar Son of Mahendra Singh Resident of Village and P.O. Sahur,
P.S. Suryagarha, District- Lakhisarai.
200. Rajiv Ranjan Son of Umesh Singh Resident of Village and P.O. Balipur,
P.S. Piparia, District- Lakhisarai.
201. Nasim Khan Son of Rasiddul Haque Resident of Village and P.O.
Bamnaul, P.S. Dawath, District- Rohtas.
202. Ramesh Kshetri Son of Raj Kumar Kshetri Resident of Mohalla- Police
Line Quarter, P.O. West Mednapur, P.S. Kotwali, District- West Mednapur.
203. Kanahaiya Kumar Son of Rajnandan Ray Resident of Village- Sirniya
Vishanpur, P.O. Sihma, P.S. Matihani, District- Begusarai.
204. Raju Kumar Tamang Son of Mekbahadur Tamag Resident of Jail Camp
Phulwari, P.O. B.V. College, P.S. Gardanibagh, District- Patna.
205. Arun Kumar Son of Darul Paswan Resident of Village- Bhawamdpur, P.O.
Panapur, P.S. Birpur, District- Begusarai.
206. Chandan Bahadur Thapa Son of Manbahadur Thapa Resident of O M P
Line, P.O. and P.S. and District- Jharsunguda.
207. Angesh Kumar Son of Late Jagat Narayan Chaudhari Resident of Village-
Gadhirampur, P.O. Nawagadhi, P.S. Naya Ramnagar, District- Munger.
208. Sunil Prasad Gaund Son of Keshaw Prasad Resident of Village and P.O.
Mathila, P.S. Koran Sarai, District- Buxar.
209. Bhola Kumar Son of Rambrik Chauchan Resident of Village- Gamuwan
Beldari, P.O. Dhandhar, P.S. Wazirganj, District- Gaya.
210. Md. Akbar Alam Son of Late Md. Alauddin Malik Resident of Village-
Bibipur, P.O. and P.S.- Kako, District- Jehanabad.
211. Dhiraj Kumar Son of Birangi Mandal Resident of Village- Karnpur, P.O.
Kala, P.S. Lakshmipur, District- Jamui.
212. Brij Kishore Prasad Son of Nathuni Prasad Resident of Village and P.O.
Gadai Saria, P.S. Hazipur, District- Vaishali.
213. Anand Kumar Son of Janardan Prasad Yadav Resident of Village-
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Chitmakandpur, P.O. Rannuchak, P.S. Akbarnagar, District- Bhagalpur.
214. Pravin Kumar Son of Brahmdev Yadav Resident of Village- Meharpur,
P.O. Chutia, P.S. and District- Banka.
215. Md. Mahtab Alam Son of Md. Mustak Ahmed Resident of Village and
P.O. and P.S. Kurtha, District- Arwal.
216. Amit Kumar Dubey Son of Shyam Bihari Dubey Resident of Village and
P.O. Raghurampur, P.S. Shahpur, District- Patna.
217. Abhimanyu Kumar Son of Shailendra Yadav Resident of Village- Gonal,
P.O. Supaur Jamua, P.S. Sngrampur, District- Munger.
218. Umesh Kumar Yadav Son of Shyamdev Yadav Resident of Village and
P.O. Bayasi, P.S. Kajain Bazar, District- Supaul.
219. Vijay Kumar Ram Son of Nathuni Ram Resident of Village and P.O.
Lahang Dumaria, P.S. Bahiya, District- Bhojpur.
220. Swadeep Shaurav Son of Late Hareram Rai Resident of Village and P.O.
Rahimpur, P.S. Mufassil, District- Khagaria.
221. Fantush Paswan Son of Saresh Paswan Resident of Village and P.O.
Khutaha, P.S. Lodipur, District- Bhagalpur.
222. Kaushal Kumar Son of Bameshwar Sharma Resident of Village- Gulab
Bigha, P.O. Kerap, P.S. Raiganj, District- Aurangabad.
223. Sammi Kumar Kapoor Son of Late Raj Nath Thakur Resident of Village-
Jolha Bigha, P.O. Ima Chauki, P.S. Khirajsarai, District- Gaya.
224. Dhramendra Paswan Son of Tripul Paswan Resident of Village and P.O.
Maudah, P.S. Sahiyara, District- Sitamarhi.
225. Rajiv Kumar Singh Son of Late Vijay Kumar Singh Resident of Village
and P.O. Madhopur, P.S. Mezarganj, District- Sitamadhi.
226. Deepak Kumar Son of Shambhu Prasad Singh Resident of Village-
Chandipatti, P.O. Sikaria, P.S. Karakat Gorari, District- Rohtas.
227. Suresh Kumar Yadav Son of Ram Lal Yadav Resident of Village- Purna
Dharara, P.O. Rondwa, P.S. Mohanpur, District- Gaya.
228. Pravin Kumar Singh Son of Ramashankar Singh Resident of Village-
Khorhara, P.O. and P.S. Ramgarh, District- Kaimur.
229. Manish Kumar Son of Dayanand Prasad Resident of Village- Mora, P.O.
Moradindh, P.S. Katrisarai, District- Nalanda.
230. Jitendra Singh Son of Late Indradev Singh Resident of Village-
Rohiniman, P.O. Dehri, P.S. Rajpur, District- Buxar.
231. Nitish Kumar Son of Dayanand Prasad Resident of Village and P.O.
Kapsiyawan, P.S. Hilsa, District- Nalanda.
232. Pramod Kumar Son of Late Anandi Prasad Singh Resident of Village-
Kutri, P.O. Naro Murar, P.S. Warshaliganj, District- Nawada.
233. Harendra Kumar Son of Ramadha Sharma Resident of Village-
Mohammadpur, P.O. and P.S.- Ghoshi, District- Jehanabad.
234. Gautam Kumar Son of Umesh Singh Resident of Village- Sabikpur, P.O.
Damodarpur, P.S. Lakhisarai, District- Lakhisarai.
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235. Biresh Kumar Son of Ganauri Yadav Resident of Village- Surnampur, P.O.
and P.S.- Silaw, District- Nalanda.
236. Ravishankar Ray Son of Brajkishor Ray Resident of Village- Harpur
Chatwan, P.O. Suhi Shahpur, P.S. Sirdalla, District- Nawada.
237. Anil Kumar Son of Naresh Prasad Resident of Village- Shahpur, P.O. and
P.S.- Sirdalla, District- Nawada.
238. Kamlesh Kumar Son of Basant Bind Resident of Village- Bhikhampur,
P.O. Madna, P.S. Shekhpura, District- Shekhpura.
239. Virbahadur Singh Son of Jhigan Singh Resident of Village- Dumki, P.O.
Ariyawan, P.S. Krishna Braham, District- Buxar.
240. Raju Ray Son of Resident of Village- ..........., P.S., P.S., District-
241. Ramesh Kumar Singh Son of Mahesh Singh Resident of Village and P.O.
Katinknar, P.S. Nawanagar, District- Buxar.
242. Chhote Lal Yadav Son of Kawaldew Ray Resident of Village and P.O.
Chamanpura, P.S. Baikunthpur, District- Gopalganj.
243. Sunil Kumar Kharwar Son of Chandran Prasad Kharwar Resident of
Village- Pullahpur, P.O. Niyajipur, P.S. Simri, District- Buxar.
244. Ashok Kumar Sah Son of Late Hira Sah Resident of Village and P.O.
Sirisia, P.S. Sirisiya OP, District- West Champaran.
245. Varun Kumar Tiwari Son of Jai Narayan Tiwari Resident of Village and
P.O. Kathariya, P.S. Kalayanpur, District- West Champaran.
246. Devendra Kumar Pandey Son of Sudarshan Pandey Resident of Village-
Banda, P.S. Nauhata, District- Rohtas.
247. Vipin Kumar Singh Son of Lalan Ray Resident of Village and P.O.
Mathila, P.S. Koran Sarai, District- Buxar.
248. Saroj Kumar Son of Sarda Ram Resident of Village- Khilafatpur, P.O.
Chausa, P.S. and District- Buxar.
249. Diwakar Kumar Son of Sadhusaran Paswan Resident of Village-
Mobarakpur, P.O. Sarauja, P.S. Bihpur, District- Begusarai.
250. Amrendra Kumar Son of Late Rmdil Pandit Resident of Village- Bijlipur,
P.O. Aiawan, P.S. Ghoshi, District- Jehanabad.
251. Md. Kalim Son of Md. Jamaluddin Resident of Village- Babuganj, P.O.
Rajpur English, P.S. Koilwar, District- Bhojpur.
252. Bishwambhar Chaudhari Son of Nageshwar Chaudhari Resident of
Village and P.O. and P.S. Matihani, District- Begusarai.
253. Arvind Kumar Son of Ramchatir Yadav Resident of Village- Nathudih,
P.O. Pacham, P.S. Chanan, District- Lakhisarai.
254. Ganesh Kumar Son of Ramvilash Singh Resident of Village and P.O.
Chhatauna, P.S. Nawkothi, District- Begusarai.
255. Anand Kumar Son of Dinesh Singh Resident of Village- Dharampur, P.O.
Shripur, P.S. Cheria Bariarpur, District- Begusarai.
256. Guddu Yadav Son of Shiv Shankar Yadav Resident of Village and P.O.
Kateya, P.S. Bihiya, District- Bhojpur.
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257. Bairistar Singh Yadav Son of Sukhram Singh Yadav Resident of Village
and P.O. Devdaria, P.S. Rajpur, District- Buxar.
258. Sandip Kumar Son of Lalbihari Prasad Resident of Village- Denawan,
P.O. Dumraith, P.S. Bhabhuaa, District- Kaimur.
259. Kishor Kumar Son off Mahendra Prasad Resident of Village and P.O.
Mamlakha, P.S. Sabaur, District- Bhagalpur.
260. Dharamvir Bhagati Son of Kameshwar Bhagat Resident of Village-
Daudnagai, P.O. Chak Gadho, P.S.- Biddupur, District- Vaishali.
261. Kalakatar Kumar Gupta Son of Late Ramadhar Shah Resident of Village
and P.O. Pakuli Baddo, P.S. Phulwaria, District- Gopalganj.
262. Kamlesh Ram Son of Mangani Ram Resident of Village and P.O.-
Banuchhapar, P.S.- Muffasil- Betiya, District- West Champaran.
263. Anuj Kumar Son of Shivnandan Sharma Resident of Village- Saidpur,
P.O. Mansi, P.S. and District- Khagaria.
264. Umesh Kumar Son of Chandradev Sharma Resident of Village- Tendua,
P.O. Davpokhar, P.S. Karamchat, District- Kaimur.
265. Praduman Paswan Son of Awdesh Paswan Resident of Village and P.O.
Karara, P.S. Ghoswari, District- Patna.
266. Mirtunjay Mishra Son of Srikrishna Mishra Resident of Village-
Basantpur, P.O. Khujawan, P.S. Raghunathpur, District- Siwan.
267. Akhilesh Chaubey Son of Nageshwar Chaubey Resident of Village-
Baheri, P.O. Nawhatta, P.S. Karamchat, District- Kaimur.
268. Krishna Yadav Son of Bhuneshwar Yadav Resident of Village and P.O.
Anwal, P.S. Kopaa, District- Chapra.
269. Ramesh Singh Son of Jainandan Singh Resident of Village and P.O.
Ganghar, P.S. Mufassil, District- Bhojpur.
270. Vinod Kumar Shresta Son of Tek Bahadur Shresta Resident of Mohalla-
Police Kendra Purnia, P.O. and P.S.- Viskothia, District- Purnia.
271. Mukesh Kumar Singh Son of Late Prabhunath Singh Resident of Village
and P.O. Harpur, P.S. Ekma, District- Siwan.
272. Deepak Sonar Son of Gopal Sonar Resident of Mohalla- R.N. 55, 56, P.O.
Rohraber, P.S. Sindri, District- Dhanbad.
273. Upendra Kumar Son of Tejnarayan Singh Resident of Village- Birpur, P.O.
Pitath, P.S. Agiawan, District- Bhojpur.
274. Md. Irfan Yasin Son of Md. Yasin Resident of Village- Maliksaria, P.O.
and P.S. Islampur, District- Nalanda.
275. Tarun Pradhan Son of Kishun Kumar Pradhan Resident of Mohalla- JAT-
1, P.O. Doranda, P.S. and District- Ranchi.
276. Santosh Kumar Son of Jagannath Mahto Resident of Village- Sithi, P.O.
Amolwa, P.S. Gaunaha, District- West Champaran.
277. Omshen Patwari Son of Sayashankar Patwari Resident of Village-
Tahkaul, P.O. Belsandi, P.S. Gaunaha, District- West Champaran.
278. Jitendra Kumar Singh Son of Dasharath Singh Resident of Village and
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P.O. Emirta, P.S. Surajpura, District- Rohtas.
279. Krishn Kumar Shah Son of Late Jamun Shah Resident of Village and P.O.
Lal Darwaja, P.S. Kotwali, District- Munger.
280. Jitendra Kumar Son of Late Ram Dayal Yadav Resident of Village- Laxmi
Nagar Chiraiyatar, P.O. and P.S. Rampur, District- Gaya.
281. Shambhu Kumar Son of Lalbabu Prasad Resident of Village- Govindpur,
P.O. Tunji, P.S. Wazirganj, District- Gaya.
282. Shashibhushan Azad Son of Late Sitaram Prasad Resident of Village and
P.O. Bahadurpur, P.S. Rajauli, District- Nawada.
283. Rakesh Ranjan Singh Son of Dinesh Prasad Singh Resident of Village-
Pain, P.O.- Tilakpur, P.S. Sultanganj, District- Bhagalpur.
284. Abhinay Kumar Son of Jamindar Singh Resident of Village- Mathwaliya,
P.O.- Daulatpur, P.S. Mufassil, District- Bhojpur.
285. Raghunath Mishra Son of Vipin Bihari Mishra Resident of Village and
P.O. Keshopur, P.S. Simri, District- Buxar.
286. Sunil Kumar Son of Anant Ram Resident of Mohalla- Delha Dularganj,
P.O. Gaya R.S., P.S. and District- Gaya.
287. Md. Ansarul Hak Khan Son of Md. Mustak Khan Resident of Village and
P.O. Bara Majhalupatt, P.S. Gahamar, District- Gajipur.
288. Amod Kumar Yadav Son of Shri Krishna Yadav Resident of Village-
Punabar Bigha, P.O. Sundar Ganj, P.S. Risiyap, District- Aurangabad.
289. Prince Kumar Son of Jambhu Giri Resident of Village- Chilabe, P.O.
Nayaganw, P.S. Dariyapur, District- Saran.
290. Abhishek Kumar Son of Binod Rai Resident of Village and P.O. Shri
Chandupur, P.S. Bihta, District- Patna.
291. Niraj Kumar Son of Sidhnarayan Sharma Resident of Village- Savajpura,
P.O. Jayjpur, P.S. Mehandiya, District- Arwal.
292. Pramod Kumar Yadav Son of Phagu Yadav Resident of Village and P.O.
Dabil, P.S. Khaira, District- Jamui.
293. Akash Kumar Son of Late Gorelal Singh Resident of Village- Pain, P.O.-
Tilakpur, P.S. Akabar Nagar, District- Bhagalpur.
294. Prem Kumar Son of Late Ekbal Ram Resident of Village- Chanwakh, P.O.
and P.S. Kudara, District- Kaimur.
295. Deepak Kumar Singh Son of Dinesh Singh Resident of Village-
Kharandha, P.O. Chandugarh, P.S. Navinagar, District- Aurangabad.
296. Sujit Kumar Patel Son of Late Shiv Kumar Prasad Resident of Village-
Pipra, P.O. Sampur, P.S. Bela, District- Gaya.
297. Gautam Kumar Son of Ram Chandra Prasad Resident of Village-
Bishanpur, P.O. Beshmi, P.S. and District- Nawada.
298. Dhannu Kumar Son of Lalan Prasad Yadav Resident of Village and P.O.
Husepur Nand, P.S. Basantpur, District- Siwan.
299. Ranjeet Kumar Chaudhari Son of Shri Kishun Chaudhari Resident of
Village- Rohai, P.O. Bara, P.S. Karpi, District- Arwal.
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300. Sonu Kumar Son of Bijendra Prasad Resident of Village- Horil Bigaha,
P.O. Ajanaura, P.S. Nursarai, District- Nalanda.
301. Praveen Kumar Son or Ramesh Sharma Resident of Village and P.O.-
Jitpur, P.S. Murluganj, District- Madhepura.
302. Sanoj Kumar Son of Suresh Mandal Resident of Village- Milki, P.O.
Makhatakiya, P.S. Naugachhiya, District- Bhagalpur.
303. Santosh Kumar Singh Son of Firangi Singh Resident of Village- Pipari,
P.O. Diwan Ka Badaka Ganw, P.S. Kuran Sarai, District- Buxar.
304. Pintu Kumar Singh Son of Late Rajnarayan Singh Resident of Village-
Balua, P.O. Puchhari, P.S. Jalalpur, District- Saran.
305. Upendra Singh Son of Chandan Singh Resident of Village- Dewangana,
P.O. Koaath, P.S. Dawath, District- Rohtas.
306. Ranjan Kumar Son of Deva Baidh Resident of Village- Koiridih, P.O.
Naur, P.S. Navinagar, District- Aurangabad.
307. Ravikant Kumar Son of Jayram Prasad Mahto Resident of Village-
Kasauti, P.O. Bedohi, P.S. Amba, District- Aurangabad.
308. Jay Prakash Pal Son of Laurik Pal Resident of Village- Mahuli, P.O. Barki
Mahuli, P.S. Karahgar, District- Rohtas.
309. Chanchal Kumar Son of Satish Kumar Chaurasiya Resident of Village-
Dogachhi, P.O. and P.S. Kasba, District- Purnia.
310. Gopal Sharma Son of Mahesh Sharma Resident of Village and P.O. and
P.S. Kajraisli, District- Bhagalpur.
311. Sadanand Kumar Son of Milan Mishra Resident of Village- Gohari, P.O.
Banubagicha, P.S. Kiul, District- Lakhisarai.
312. Anil Kumar Son of Suryabanshi Chaudhari Resident of Village and P.O.
Nonahar, P.S. Surajpura, District- Rohtas.
313. Kishor Kumar Soren Son of Gulli Soren Resident of Village- Godhchari,
P.O. Mudbari, P.S. Khaira, District- Jamui.
314. Bhola Prajapati Son of Bodh Prajapati Resident of Village and P.O. Riur,
P.S. Barun, District- Aurangabad.
315. Ashok Singh Son of Ramasharya Singh Resident of Village- Akori, P.O.
Ararua, P.S. Karahgar, District- Rohtas.
316. Abhay Kumar Son of Late Vijay Singh Resident of Village- Dakra, P.O.
Bilori, P.S. Ramgarh Chok, District- Lakhisarai.
317. Sunil Kumar Patak Son of Surya Narayan Patak Resident of Village and
P.O. Dava, P.S. Jagdishpur, District- Bhojpur.
318. Vikash Kumar Son of Vijay Kumar Singh Resident of Village and P.O.
and P.S.- Marachi, District- Patna.
319. Mukesh Kumar Singh Son of Jawala Singh Resident of Village-
Baksanda, P.O. Dumaria, P.S. Tarari, District- Bhojpur.
320. Binod Kumar Son of Girija Paswan Resident of Village- Pakri, P.O.
Shahar, P.S. Karpi, District- Arwal.
321. Sohan Paswan Son of Rajendra Paswan Resident of Village and P.O.
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Sukhasan, P.S. and District- Madhepura.
322. Anish Kumar Son of Ram Khelawan Prasad Resident of Village- Line par
Mirjapur, P.O. and P.S. and District- Nawada.
323. Ajay Kumar Nirala Son of Shivnandan Thakur Resident of Village-
Basmatiya, P.O. Sahar, P.S. Kiul, District- Lakhisarai.
324. Sujay Kumar Son of Devendra Singh Resident of Village and P.O.
Ratwara, P.S. Wajpatti, District- Sitamadhi.
325. Mukesh Kumar Son of Fuldev Yadav Resident of Village- Ekdara, P.O.
Bagha Kusmara, P.S. Khutauna, District- Madhubani.
326. Deepak Kumar Son of Bindeshwar Prasad Vinit Resident of Village-
Babhani, P.O. Rajauli, P.S. Sirdalla, District- Nawada.
327. Amit Kumar Son of Sarayu Singh Resident of Village- Baijalpur, P.O.
Gobra, P.S. Haweli Kharagpur, District- Munger.
328. Prem Prakash Kumar Son of Bashudev Sah Resident of Village- Parham,
P.O. Kharda, P.S. Nayaram Nagar, District- Munger.
329. Abhimanyu Kumar Son of Sadanand Singh Resident of Village-
Laxmipur, P.O. Lochahi, P.S. Haweli Kharagpur, District- Munger.
330. Rajeev Kumar Singh Son of Vinay Sankar Singh Resident of Village and
Rampur Dih, P.S. Bishanpur, District- Darbhanga.
331. Pramod Kumar Singh Son of Jawahar Chaudhari Resident of Village and
P.O. Maranpur, P.S. Narayanpur, District- Bhojpur.
332. Asraf Ali Son of Ali Mustafa Resident of Village- Janpara, P.S. Rani
Talab, District- Patna.
333. Pramod Kumar Singh Son of Jawahar Chaudhari Resident of Village and
P.O. Maranpur, P.S. Narayanpur, District- Bhojpur.
334. Reyaj Ahamad Raja Son of Md. Sultan Ahamd Kadri Resident of Village-
Turkauliya, P.O. Basantpur, P.S. Saraiya, District- Muzaffarpur.
335. Mohan Kumar Son of Dular Chand Yadav Resident of Village- Makanpur,
P.O. Bakra, P.S. Bind, District- Nalanda.
336. Lal Bahadur Tamang Son of Gyan Bahadur Tamang Resident of O.S.A.P.
2nd Bataliyan, P.O. O.S.A.P. 2nd Bataliyan, P.S. O.M.P., District-
Jharsugudda.
337. Pintu Kumar Son of Rajendra Prasad Resident of Village- Ambika Bigha,
P.O. Odhanpur, P.S. Mufassil, District- Nawada.
338. Akhilesh Kumar Ram Son of Chandrasekhar Ram Resident of Village-
Puraina, P.O. Pathara, P.S. Majhagadh, District- Gopalganj.
339. Amarjeet Kumar Son of Jaldhar Prasad Resident of Village and P.O.
Khutha, P.S. Lodipur, District- Bhagalpur.
340. Ranjan Kumar Son of Rambilash Prasad Resident of Village-
Harnarayanpur, P.O. Sandh, P.S. Sirdalla, District- Nawada.
341. Hare Ram Son of Mahendra Ram Resident of Village- Pakri Muhalla, P.O.
and P.S. Nawada, District- Bhojpur.
342. Prabhat Kumar Son of Nawal Kishor Singh Resident of Village and P.O.
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Rajasan, P.S. Bidupur, District- Vaishali.
343. Ajay Kumar Son of Buddha Bahadur Resident of Village- Adipalli
Chandrapura, P.O. and P.S. Chandrapura, District- Bokaro.
344. Sanjeet Kumar Son of Surendra Singh Resident of Village and P.O. Bagen,
P.S. Bagen Gola, District- Buxar.
345. Pintu Kumar Son of Late Shivdat Prasad Resident of Village- Dahibhatta,
P.O. Usamanchak, P.S. Masaurhi, District- Patna.
346. Ganesh Rai Son of Late Sankar Rai Resident of Village- Tatigariya Shiv
Mandir Nepalipara, P.O. and P.S. and District- Pachim Midnapur.
347. Ajit Rajak Son of Sitaram Rajak Resident of Village- Banbarsa, P.O.
Khesar, P.S. Belhar, District- Banka.
348. Akshay Kumar Son of Ram Nath Ram Resident of Village- Tenduni, P.O.
Telari, P.S. Chenari, District- Rohtash.
349. Amit Kumar Son of Aspujan Singh Resident of Village- Duroundha, P.O.
Dhobha Bazar, P.S. Muffasil, District- Bhojpur.
350. Ramesh Ram Son of Asharfi Ram Resident of Village- Baruara, P.O.
Kushuthar, P.S. Bahadurpur, District- Darbhanga.
351. Manoj Kumar Nishad Son of Ram Narayan Chaudhary Resident of
Village- Patrakha, P.O. Pujha, P.S. Manuaapul, District- West Champaran.
352. Manoj Kumar Singh Son of Lalan Singh Resident of Village and P.O.
Shivpur, P.S. Nawanagar, District- Buxar.
353. Shakti Singh Son of Late Suryadev Singh Resident of Village-
Balbhadarpur, P.O. Daranagar, P.S. Nauhatta, District- Rohtash.
354. Munna Pal Son of Moti Pal Resident of Village and P.O.- Kulharia, P.S.
Muffasil, District- Buxar.
355. Anil Kumar Yadav Son of Ramashankar Yadav Resident of Village and
P.O. Umarpur, P.S. Industrial Area, District- Buxar.
356. Dinesh Kumar Bhagat Son of Gulab Chand Bhagat Resident of Village
and P.O. Satoawanti Chapra, P.S. Nuwan, District- Kaimur.
357. Santosh Kumar Son of Anirudra Prasad Resident of Village- Pipara, P.O.
Sareyanaren Dera, P.S. Barauli, District- Gopalganj.
358. Sanjay Kumar Son of Bhagwan Pal Resident of Village- Rotwani, P.O.
Suara, P.S. Baghaila, District- Rohtas.
359. Dilkhush Kumar Son of Arvind Sah Resident of Village and P.O. Simra,
P.S. Tikapati, District- Purnia.
360. Efrem Xalxo Son of Benjamin Xalxo Resident of Village and P.O. and P.S.
Chhlpadohar, District- Latehar.
361. Raju Kumar Son of Madan Singh Resident of Village and P.O. Sultanpur
East, P.S. Mohiuddinpur, District- Samastipur.
362. Arvind Kumar Singh Son of Late Shivnath Singh Resident of Village-
Meura, P.O. Derwan, P.S. Kudra, District- Kaimur.
363. Santosh Kumar Singh Son of Dhub Singh Resident of Village and P.O.
Chilanuvi, P.S. Dumraon, District- Buxar.
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364. Dharmendra Kumar Son of Late Surendra Prasad Resident of Village-
Dhanayama Pahari, P.O. and P.S. Nardiganj, District- Nawada.
365. Jitendra Kumar Son of Shambhu Tanti Resident of Village- Harkunda,
P.O. Parsando, P.S. Haweli Kharagpur, District- Munger.
366. Satish Kumar Son of Sadhu Paswan Resident of Village- Kushunpur
Maduwan, P.O. Turki, P.S. Kurahoi, District- Muzaffarpur.
367. Satyanarayan Kumar Son of Late Raghuwar Sharma Resident of Village-
Mosimganj, P.O. and P.S. Ekangar Sarai, District- Nalanda.
368. Bipin Bihari Yadav Son of Ram Pravesh Yadav Resident of Village-
Jagdishpur, P.O. and P.S. Nadaoan, District- Buxar.
369. Nakul Paswan Son of Bharat Paswan Resident of Village- Sonra, P.O.
Nauhatta, P.S. Belaon, District- Kaimur.
370. Anil Kumar Yadav Son of Ram Ekbal Yadav Resident of Village-
Gopaldera, P.O. Purana Bhojpur, P.S. Dumraon, District- Buxar.
371. Amit Kumar Gond Son of Ramapati Gond Resident of Village- Gopalpur
Chakiya, P.O. Buxar, P.S. Muffsil, District- Buxar.
372. Vijay Yadav Son of Har Lal Yadav Resident of Village and P.O. and P.S.
Khodawandjpur, District- Begusarai.
373. Ravi Shankar Son of Govind Prasad Resident of Village- Devra Beldari,
P.O. Chhotipali, P.S. Sitamarhi, District- Nawada.
374. Babu Nandan Kumar Son of Hari Nandan Kamti Resident of Village and
P.O. Hardi, P.S. Supal Bhaya Gamhariya, District- Supaul.
375. Mani Shankar Jyoti Son of Late Shashi Bhushan Singh Resident of
Village- Bhagwanpur, P.O. and P.S. Bochaha, District- Muzaffarpur.
376. Nabod Kumar Yadav Son of Mahesh Prasad Yadav Resident of Village-
Lal Darwaza Yadav Seva Sadan Road, P.O. Lal Darwaza, P.S. Kotwali,
District- Munger.
377. Awdhesh Kumar Son of Shambhu Prasad Resident of Village- Pasiya, P.O.
Saroo, P.S. Atri, District- Gaya.
378. Fakir Singh Son of Later Hukum Singh Resident of Village- Thatholi, P.O.
Chauna, District- Pithora Garh.
379. Aurangjeb Alam Son of Ahamad Ali Resident of Village- Gyanpur, P.O.
Birampur, P.S. Koilwar, District- Bhojpur.
380. Umesh Kumar Son of Chandrdeep Prasad Resident of Village-
Chandwanpur, P.O. Dhanjawan, P.S. Kako, District- Jehanabad.
381. Abdul Hafiz Son of Akbar Ali Resident of Village- Ramdihan, P.O.
Gawandra, P.S. Chakia, District- East Champaran.
382. Rajeev Singh Son of Late Devendra Singh Resident of Village and P.O.
Shrisiya, P.S. Kanti, District- Muzaffarpur.
383. Ajeet Kumar Jha Son of Nil Kumar Jha Resident of Village- Salempur,
P.O. Paroriya, P.S. Ujiyarpur, District- Samastipur.
384. Satish Thakur Son of Madan Thakur Resident of Village- Bharwar, P.O.
Belsara, P.S. and District- Aurangabad.
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385. Akhilesh Kumar Son of Umesh Prasad Yadav Resident of Village-
Navtoliya, P.O. Uchak Vikhpur, P.S. Kharik Bazar, District- Bhagalpur.
386. Anil Kumar Son of Taleshwar Prasad Yadav Resident of Village and P.O.
Takiya, P.S. Bihra, District- Saharsa.
387. Ramshrya Paswan Son of Musaheb Paswan Resident of Village- Chelmi
Kala, P.O. Nima Budhaul, P.S. Aamas, District- Gaya.
388. Krishna Prasad Son of Lalan Prasad Resident of Village- Digha, P.O.
Chaki, P.S. Dangai, District- Bhojpur.
389. Satyalal Tudu Son of Late Chandan Tudu Resident of Village- Tinkonma,
P.O. Haripur Kala, P.S. Murliganj, District- Madhepura.
390. Anuj Kumar Tudu Son of Late Lal Tudu Resident of Village- Charkhi
Narayanpur, P.O. Bhatwara, P.S. Kodha, District- Katihar.
391. Nitish Kumar Son of Jawahar Mandal Resident of Village- Ramsir, P.O.
Singhchak, P.S. Chanan, District- Lakhisarai.
392. Rahul Kumar Upadhya Son of Anil Kumar Upadhaya Resident of Village-
Pashichmi Rauja, P.O. Chhapra, P.S. Nagar, District- Saran.
393. Jay Kumar Pandey Son of Devendra Pandey Resident of Village-
Dirgapur, P.O. and P.S. Pawapuri, District- Nalanda.
394. Umesh Prasad Sah Son of Shivnath Sah Resident of Village- Harpur
Naugeer, P.O. Rikhar, P.S. and District- Vaishali.
395. Chandrashekhar Kumar Son of Punnu Paswan Resident of Village- Pran
Bigha, P.O. Akauna Bazar, P.S. Mufassil, District- Nawada.
396. Awadhesh Kumar Rajak Son of Munilal Rajak Resident of Village-
Kheriya, P.O. Ayodhyaganj Bazr, P.S. Kursela, District- Katihar.
397. Pranav Kumar Mandal Son of Sitaram Mandal Resident of Village-
Bhawanpura, P.O. Kharik, P.S. Kharik Bazar, District- Bhagalpur.
398. Satendra Kumar Pandey Son of Jawahar Pandey Resident of Village- Aari
Khaira pa, P.O. and P.S. Simari, District- Buxar.
399. Mithlesh Kumar Son of Brijnandan Singh Chandali Resident of Village-
Chandali, P.O. Bijauli, P.S. Mufassil, District- Aurangabad.
400. Ashutosh Kumar Goswami Son of Shri Brijnandan Goswami Resident of
Village- Sarariya, P.O. Parbheli, P.S. Kadwa, District- Katihar.
401. Pramod Kumar Son of Shri Ramakant Singh Resident of Village- Harli,
P.O. Lodipur, P.S. Mufassil, District- Gaya.
402. Badal Kumar Son of Suwalal Yadav Resident of Village and P.O. Rohiyar,
P.S. Mansi, District- Khagariya.
403. Anjar Hussen Son of Akhatar Hussain Resident of Village- Shekh
Bahuara, P.O. Barhuti Kala, P.S. Kochas, District- Rohtas.
404. Tunna Singh Son of Ballram Singh Yadav Resident of Village and P.O.
and P.S. Shajpur Patti, District- Bhojpur.
405. Sujeet Kumar Manjhi Son of Gajnath Manjhi Resident of Village and P.O.
Sandhi, P.S. Raghunathpur, District- Siwan.
406. Nilesh Kumar Son of Rajendra Madhuman Resident off Village- Karjain,
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P.O. and P.S. Karjain Bazar, District- Supaul.
407. Shudhanshu Kumar Son of Shri Dina Paswan Resident of Village and P.O.
Khutaha, P.S. Lodipur, District- Bhagalpur.
408. Dinesh Kumar Mandal Son of Shri Pramanand Mandal Resident of
Village and P.O. Rangra, P.S. Rangra Chok, District- Bhagalpur.
409. Binod Kumar Son of Kedar Singh Resident of Village- Dharohi, P.O.
Chausa, P.S. Mufassil, District- Buxar.
410. Vijay Kumar Son of Late Satto Prasad Yadav Resident of Village and P.O.
Simraha, P.S. Sadar, District- Saharsa.
411. Santosh Kumar Raw Son of Uma Shankar Prasad Resident of Village and
P.O. Ghodaghat, P.S. Dobhi, District- Gaya.
412. Anuj Kumar Son of Binod Kumar Resident of Village and P.O. and P.S.
Barh, District- Patna.
413. Abhishek Kumar Son of Yogendra Prasad Resident of Village- Panari,
P.O., P.S., District- Gaya.
414. Ganpati Yadav Son of Late Kisori Yadav Resident of Village- Jagdishpur,
P.O. Tolechak, P.S. Nehara, District- Darbhanga.
415. Narendra Kumar Jha Son of Baidhnath Jha Resident of Village and P.O.
Oujhol, P.S. Bahadurpur, District- Darbhanga.
416. Ajit Kumar Yadav Son of Pramatma Yadav Resident of Village and P.O.
Bhagar, P.S. Siswan, District- Siwan.
417. Arvind Prasad Son of Ramanand Yadav Resident of Village- Mushapur,
P.O. Kajikatlu Chak, P.S. Barbigha, District- Shekhapura.
418. Shahnwaj Khan Son of Ershad Khan Resident of Village- Sirbit, P.O.
Amawan, P.S. Chainpur, District- Kaimur.
419. Munna Kumar Son of Shivraj Prasad Resident of Village and P.O.
Siyruwa, P.S. Jagdishpur, District- Bhojpur.
420. Santosh Kumar Ray Son of Kripashankar Ray Resident of Village-
Bhakura, P.O. Ashapadari, P.S. Simri, District- Buxar.
421. Shams Alam Son of Meraj Alam Resident of Village and P.O. Chauri, P.S.
Daudnagar, District- Aurangabad.
422. Ujjawal Kumar Son of Shri Ram Tvakya Ray Resident of Village-
Boknarikala, P.O. Pal Bigaha, P.S.- Makhadumpur, District- Jehanabad.
423. Deepnarayan Singh Son of Late Ramswarat Singh Resident of Village-
Kanihar, P.O. and P.S. Sugoli, District- East Champaran.
424. Mujjam Ali Khan Son of Late Md. Jahangir Khan Resident of Village and
P.O. Saho, P.S. Birauli, District- Darbhanga.
425. Rahul Kumar Son of Late Sidhnath Paswan Resident of Village and P.O.
Barni, P.S. Dhanarua, District- Patna.
426. Saki Husain Son of Dr. Said Ansari Resident of Village and P.O. and P.S.
Sigauri, District- Patna.
427. Pintu Prasad Son of Laxman Prasad Resident of Village- Nawadera, P.O.
Purana Bhojpur, P.S.- Dumraon, District- Buxar.
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428. Ramesh Bhagat Son of Suraj Bhagat Resident of Village and P.O.
Barisawan, P.S. Shahapur, District- Bhojpur.
429. Shri Niwash Kumar Son of Latan Thakur Resident of Village- Purvi
Gidha, P.O. Kaindi, P.S. Halsi, District- Lakhisarai.
430. Md. Imran Husain Miya Son of Md. Ahamad Badruddin Resident of
Village- Sidi, P.O. Gauri, P.S. Kargahar, District- Rohtas.
431. Chinku Kumar Singh Son of Ram Deo Prasad Singh Resident of Village
and P.O. Rampur Dakshin, P.S. Farbish Ganj, District- Araria.
432. Mahesh Kumar Son of Narayan Yadav Resident of Village- Chaudiha,
P.O. Tundu, P.S. and District- Jamui.
433. Umesh Dubey Son of Late Kashi Nath Dubey Resident of Village-
Gobardhanpur, P.O. Gangawli, P.S. Akodhi, District- Rohtas.
434. Arvind Prasad Son of Sudhwa Prasad Resident of Village- Udra, P.O. and
P.S.- Chenari, District- Rohtas.
435. Kalicharan Kumar Son of Parmanand Prasad Resident of Village and P.O.
Thatha, P.S. Manshi, District- Khagaria.
436. Sunil Kumar Son of Lakhan Rajak Resident of Village- Bhatawll
Bhagawan, P.O. and P.S. Kartaha, District- Vaishali.
437. Anand Kumar Son of Ramdayal Prasad Resident of Village- Bhatnahiya,
P.O. Narkatiya, P.S. Darpa, District- East Champaran.
438. Dhiraj Kumar Malakar Son of Muso Malakar Resident of Village-
Ollyabad, P.O. Jhandapur, P.S. Bihpur, District- Bhagalpur.
439. Pradeep Kumar Son of Birendra Singh Resident of Village- Dharohi, P.O.
Chausa, P.S. Muffasil, District- Buxar.
440. Shri Niwash Singh Son of Ramashish Singh Resident of Village and P.O.
Bhitaribag, P.S. Karamchat, District- Kaimur.
441. Rajesh Kumar Son of Brameshwar Thakur Resident of Village- Jadopur,
P.O. Mahuaon, P.S. Tiyar, District- Bhojpur.
442. Alok Anand Son of Bindeshwari Yadav Resident of Village and P.O. and
P.S. Jadiya, District- Supaul.
443. Ashtosh Kumar Son of Shri Rajnandan Singh Resident of Village-
Bhawan Chak, P.O. and P.S. Saksohara, District- Patna.
444. Raj Karan Kumar Son of Dukhaharan Prasad Resident of Village and P.O.
Bhata, P.S. Kashichak, District- Nawada.
445. Kundan Kumar Singh Son of Shri Kumud Prasad Singh Resident of
Village- Bharat Khand, P.O. Bharat Khand Deodhi, P.S. Parbatta, District-
Khagaria.
446. Chandrma Paswan Son of Dhighar Paswan Resident of Village-
Sukulkpura, P.O. Badaki Mahuli, P.S. Kargahar, District- Rohtas.
447. Anil Kumar Son of Siyaram Yadav Resident of Village- Khuchikasarai,
P.O. Kensarai, P.S. Muffasil, District- Nawada.
448. Nagendra Kumar Son of Jhagaru Yadav Resident of Village- Bahdha, P.O.
Amarai Nawada, P.S. Bihiya, District- Bhojpur.
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449. Arvind Thapa Son of Kanal Thapa Resident of Village and P.O.
Bagrakott.G, P.S. Malabazar, District- Jalpaiguri.
450. Janki Choudhary Son of Binderswar Chodhary Resident of Village-
Tardwa Diwara, P.O. and P.S. Guraru, District- Gaya.
451. Ajay Kumar Singh Son of Late Hari Awadh Singh Resident of Village-
Hardaspur, P.O. Burgurga, P.S. Sadiyabad, District- Gajipur.
452. Sunil Kumar Paswan Son of Abhimanyu Paswan Resident of Village-
Sonar, P.O. Nauhatta, P.S. Belawau, District- Bhabhua.
453. Pramod Kumar Son of Late Saryug Prasad Resident of Village- Kaptiya,
P.O. and P.S. and District- Nalanda.
454. Jay Prakash Yadav Son of Ganesh Singh Yadav Resident of Village-
Murlipur, P.O. Badi, P.S. Shivsagar, District- Rohtas.
455. Arun Kumar Son of Baleshwar Prasad Resident of Village- Bundela
Bigha, P.O. Rauna Chakand, P.S. Belaganj, District- Gaya.
456. Jitbandhan Kumar Singh Son of Radheshyam Singh Resident of Village
and P.O. Sareja, P.S. Rajpur, District- Buxar.
457. Prince Kumar Son of Viswanath Mishra Resident of Village and P.O.
Keshopur, P.S. Simri, District- Buxar.
458. Upendra Yadav Son of Ramchandra Yadav Resident of Village and P.O.
Bardka Rajpur, P.S. Simri, District- Buxar.
459. Ravindra Kumar Singh Son of Late Krishna Singh Resident of Village-
Kethlpur, P.O. Karmaynl, P.S. Sandhauli, District- Rohtas.
460. Ravishankar Prasad Son of Shanti Prasad Singh Yadav Resident of
Village- Baruna, P.O. Sewatha, P.S. Narayanpur, District- Bhojpur.
461. Prashant Kumar Son of Ram Das Ram Resident of Village and P.O. and
P.S. Daudnagar, District- Aurangabad.
462. Raja Chetri Son of Shyam Kumar Chetri Resident of Mohalla- Station
Road, P.O. and P.S. Chutiya, District- Ranchi.
463. Tek Bahadur Rana Son of Dil Bhadhur Rana Resident of Village-
Craywarimil Anmore, P.O. Champasari, P.S. Pradhan Nagarsiliguri,
District- Darjeling.
464. Chin Bhadhaur Thapa Son of Ram Bahadhaur Thapa Resident of
Jharkhand Arms Police, P.O. and P.S. Dournda, District- Ranchi.
465. Rajesh Kumar Goswami Son of Ramji Goswami Resident of Village and
P.O.- Diyana, P.S. Krishna Bhram, District- Buxar.
466. Rajesh Kumar Son of Tanuk Lal Yadav Resident of Village- Mohanpur,
P.O.- Shaligaram, P.S. Sahebpur Kamal, District- Buxar.
467. Manohar Kumar Son of Mahendra Prasad Resident of Village and P.O.
and P.S. Sahpur, District- Bhojpur.
468. Pawan Kumar Sharma Son of Mahendra Prasad Sharma Resident of
Village- Kasmabad, P.O. Gangapur, P.S. Sultanganj, District- Bhagalpur.
469. Shashi Kumar Son of Mundrika Prasad Yadav Resident of Village-
Ansara, P.O. Khaer, P.S. Kouch, District- Gaya.
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470. Bijendra Kumar Yadav Son of Buchan Yadav Resident of Village and P.O.
Guria, P.S. Jadiya, District- Supaul.
471. Tohid Ali Son of Makbul Ali Resident of Village and P.O. Pachgachhiya
Bazar, P.S. Gopalpur, District- Bhagalpur.
472. Sunil Kumar Son of Saryug Yadav Resident of Village- Masankaya, P.O.
Naromurar, P.S. Warisaliganj, District- Nawada.
473. Arun Kumar Son of Rajendra Singh Resident of Village and P.O. Sansa,
P.S. Daudnagar, District- Aurangabad.
474. Roushan Kumar Singh Son of Pramod Prasad Singh Resident of Village
and P.O. Pachgachhyia, P.S. Bihra, District- Saharsa.
475. Ranvir Kumar Singh Son of Late Vijay Singh Resident of Village and P.O.
Ramnagar Diyara, P.S. Atmalgola, District- Patna.
476. Raj Kumar Choudhary Son of Sitaram Choudhary Resident of Village-
Bharmpur, P.O. Chapra, P.S. Bhagwan Bazar, District- Saran.
477. Satrudhan Prasad Son of Late Chhathu Prasad Resident of Village and
P.O. Barki Nanijor, P.S. Nanijor, District- Buxar.
478. Kaushal Kumar Son of Ram Lakhan Prasad Resident of Village and P.O.
Khutaha, P.S. Lodipur, District- Bhagalpur.
479. Pramod Kumar Son of Ramesh Thakur Resident of Village and P.O.
Nirmali, P.S. Pipra, District- Supaul.
480. Rambhu Paswan Son of Shiv Shankar Paswan Resident of Village and
P.O. Koela Belwa, P.S. Barachakiya, District- Motihari.
481. Rajiv Kumar Rana Son of Late Bishan Rana Resident of Village- Kushai
Basti, P.O. and P.S. Dournda, District- Ranchi.
482. Fansis Ekka Son of Suresh Rajak Resident of Village- Khairma, P.O. and
P.S. and District- Jamui.
483. Jayant Kumar Son of Sachinand Kumar Dev Resident of Village and P.O.
and P.S. Mahadevpur, District- Banka.
484. Pappu Kumar Son of Chandrika Prasad Resident of Mohalla and P.O.
Asari, P.S. Mufasil, District- Nawada.
485. Md. Shamsher Alam Son of Md. Shawnaz Alam Resident of Village and
P.O. Rangra, P.S. Gopalpur, District- Bhagalpur.
486. Ramlakhan Prasad Son of Late Kameshwar Yadav Resident of Village-
Badi Kewai, P.O. Daniyanwa, P.S. Shahjanhapur, District- Patna.
487. Viswa Bahadur Son of Baijnath Bahadur Resident of Police Line
Kanhauli, P.O. Barhapura, P.S.,District- Muzaffarpur.
488. Shyam Kunwar Son of Late Narayan Prasad Kunwar Resident of Village-
P.O. Airport, P.S. and District- Patna.
489. Tikajit Thapa Son of Late Ratnbahadur Thapa Resident of Mohalla- J.P.-
01 Hospital Line Dorand, P.O. and P.S. Dorand, District- Ranchi.
490. Jitendra Kumar Son of Shri Baikunth Singh Resident of Village-
Hamirpur, P.O. Bharari, P.S. Chand, District- Kaimur.
491. Satish Kumar Singh Son of Vans Narayan Singh Resident of Village and
Patna High Court CWJC No.19958 of 2021(2) dt.21-03-2024
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P.O. Jamauli, P.S. Rajpur, District- Buxar.
492. Birendra Kumar Singh Son of Shri Sudarsan Singh Resident of Village-
Etawa, P.O. and P.S. Shahpur, District- Bhojpur.
493. Mithlesh Kumar Singh Son of Shri Ram Singh Resident of Village and
P.O. Karhiya, P.S. and District- Gahmar.
494. Barktullah Son of Md. Haidar Ali Resident of Village and P.O. Badka
Gaw Masjid Tola, P.S. Bhagawanpur Hat, District- Siwan.
495. Ranjit Kumar Son of Dilip Chandra Nayak Resident of Village and P.O.
and P.S. and District- Supaul.
496. Surendra Kumar Chaudhari Son of Ramanand Chaudhari Resident of
Village- Khaidavi, P.O. Bariyarpur, P.S. Bathnaha, District- Sitamadhi.
497. Lalan Kumar Sharma Son of Shri Lal Keshwar Sharma Resident of
Village- Chainpura, P.O. Panchanpur, P.S.- Tikari, District- Gaya.
498. Praveen Kumar Son of Shri Prakash Yadav Resident of Village- Gosai
Daspur, P.O. Champa Nagar, P.S. Nath Nagar, District- Bhagalpur.
499. Ghanshyam Murari Son of Late Badri Paswan Resident of Village and
P.O. and P.S. Kurtha, District- Arwal.
500. Ramji Paudel Son of Gyan Kumar Paudel Resident of Village- Dumra,
P.O. Navagadh, P.S. Baghmara, District- Dhanbad.
501. Birendra Kumar Yadav Son of Late Chandeshwar Yadav Resident of
Village and P.O. and P.S. Daudpur, District- Saran.
502. Pramod Kumar Singh Son of Umesh Singh Resident of Mohalla- Bank
Colony Mustaphabad, P.O. and P.S. Rampur, District- Gaya.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Home, Government of
Bihar, Patna.
2. The Principal Secretary, Home, Government of Bihar, Patna.
3. The Director General of Police, Bihar, Patna.
4. The Inspector General of Police, Special Task Force (Operation), Bihar,
Patna.
5. The Additional Inspector General of Police, Special Task Force, Bihar,
Patna.
6. The Special Secretary, Department of Home (Police Branch), Bihar, Patna.
7. The Secretary (Expenditure), Department of Finance, Government of Bihar,
Patna.
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr.Dipak Kumar, Advocate
For the Respondent/s : Mr.P. K. Verma (Aag3 )
======================================================
CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
Patna High Court CWJC No.19958 of 2021(2) dt.21-03-2024
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ORAL ORDER
2 21-03-2024The learned counsel for the petitioners seeks to withdraw the present writ petition to which the learned counsel for the respondents has got no objection.
2. Accordingly, the present writ petition stands dismissed as not pressed.
(Mohit Kumar Shah, J) Kanchan/.-
U