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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in Agreement between the Government of the Republic of India and the Government of the Republic of the Sudan for the Avoidance of double taxation and the prevention of fiscal evasion with respect to Taxes on Income

(1)the income tax which includes:
(i)Business profit tax on individuals and companies;
(ii)Rental income tax;
(iii)Personal income tax on wages and salaries.