Allahabad High Court
Vijay Laxmi Gupta vs Sri. Anand Kumar, Ips Director General ... on 14 January, 2020
Author: Suneet Kumar
Bench: Suneet Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- CONTEMPT APPLICATION (CIVIL) No. - 7456 of 2019 Applicant :- Vijay Laxmi Gupta Opposite Party :- Sri. Anand Kumar, Ips Director General Of Police And Inspector General Of Police And 2 Others Counsel for Applicant :- Siddharth Singhal Hon'ble Suneet Kumar,J.
Sri P.D. Tripathi, learned Standing Counsel has filed affidavit of compliance, which is taken on record.
Sri Tripathi submits that the writ court order has been complied.
In view thereof, contempt petition is consigned to record.
Notice(s), if any, stands discharged.
Order Date :- 14.1.2020 Atul