Section 29 in The M.P. Panchayat Nirvachan Niyam, 1995
29. [ Manner of publication of notice under Rule 28. [Substituted by Notification No. F. 1-40-95-XXII-P-2, dated 17-2-1999.]
- Notice under Rule 28 shall he published atleast 20 days before the date appointed for the poll by affixing a copy thereof on the notice board in the office of :-(a)District Election Officer;(b)Returning Officer; and(c)Panchayat concerned.]
