Jammu & Kashmir High Court
Rameshwar Singh vs State Of J&K And Others on 29 May, 2019
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S.No.72
Regular List
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
Case No: WP(C) No.1617/2019
CMP No.3368/2019
Along with connected matters.
Rameshwar Singh
.............Petitioner(s)
Through:-None.
State of J&K and others.
...........Respondent(s)
Through:-None.
Hon'ble Mr Justice Sanjeev Kumar, Judge.
ORDER
Present none.
In the interest of justice adjourned, to be listed on 17h September, 2019.
(Sanjeev Kumar) Judge 29.05.2019 Vinod.
VINOD KUMAR 2019.06.01 12:43 I attest to the accuracy and integrity of this document