Section 174(1)(b) in The New Delhi Municipal Council Act, 1994

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NCT Delhi - Subsection

Section 174(1)(b) in The New Delhi Municipal Council Act, 1994

(b)where separate municipal drains are provided for foul water and for surface water to discharge directly or indirectly-

(i)foul water into a drain provided for surface water; or

(ii)except with the permission of the Chairperson, surface water into a drain provided for foul water; or