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[Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(5)(i) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966

(i)prevents or obstructs inspection, entry, search or seizure by the assessing authority or an officer authorized under Section 17-C, in contravention of the terms thereof : or