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State of Karnataka - Section

Section 2 in The Karnataka Appropriation (Vote on Account) Act, 2015

2. Issue of Rupees 4931634.79 Lakhs out of the Consolidated Fund of the State of Karnataka for the part of the Financial year 2015-16.

- From and out of the Consolidated Fund of the State of Karnataka, there may be paid and applied sums not exceeding those specified in column 5 of the Schedule amounting in the aggregate to the sum of Rupees Forty Nine thousand Three Hundred Sixteen Crores Thirty Four Lakhs Seventy Nine thousand towards defraying the several charges which will come in the course of payment during the part the Financial Year 2015-16 in respect of the services specified in column 2 of the Schedule.