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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3) in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983

(3)[ The owner of saw mill or wood handicraft saw mill shall exhibit at the prominent place of his premises details of license including its period, capacity, number of saws and their specifications and layout.] [Added by Notification F. 10(13) Forests/2004, G.S.R. 83, dated 13.1.2010 (Published in Rajasthan Gazette, Extraordinary, Part 4(Ga)(I), dated 20.1.2010). (w.e.f. 20.1.2010).]