Delhi High Court - Orders
Cox And Kings Global Services Pvt. Ltd vs Union Of India on 20 May, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~72
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5052/2020 and CM APPLs.18230/2020, 35895/2022,
41435/2022
COX AND KINGS GLOBAL SERVICES PVT. LTD......Petitioner
Through: Ms. Shweta Pandey and Mr. Manish
Jha, Advs. for Liquidator of Cox and
King Global Services Pvt. Ltd.
(through v/c)
versus
UNION OF INDIA .....Respondent
Through: Ms. Avshreya Pratap Singh Rudy,
CGSC, Ms. Usha Jamnal, Ms. Nyasa
Sharma and Mr. Ankit Khatri, Advs.,
UOI.
Mr. Jasmeet Singh, Mr. Mahinder
Singh Huyra, Mr. Saif Ali, Mr.
Pushpendra S. Bhadoriya, Mr. Vijay
Sharma, Mr. Ajith Williyam S., Mr.
Pranav Menon, Mr. Saurav and Mr.
Mehul Pant, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 20.05.2026 List along with W.P.(C) 5613/2020 on 25.05.2026 in the category of 'supplementary matters' MAY 20, 2026/cl SACHIN DATTA, J This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/05/2026 at 21:42:49