Gauhati High Court
Irfan Ali vs The State Of Assam And Anr on 3 March, 2025
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
Page No.# 1/2
GAHC010034152025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Bail Appln./547/2025
IRFAN ALI
S/O JAKIR ALI
R/O VILL- KHANDAPUKHURI , PS MIKIRBHETA ,
DIST. MORIGAON, ASSAM
VERSUS
THE STATE OF ASSAM AND ANR.
REP. BY THE PP, ASSAM
2:MOJIBUR ALI
S/OMD. HUSSAIN ALI
VILL-TARAJAN
P.S.MIKIRBHETA
DIST. MORIGAON
ASSA
Advocate for the Petitioner : MR. A AHMED, U U KHAN,MR. R ALI
Advocate for the Respondent : PP, ASSAM,
BEFORE
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
ORDER
03-03-2025 Heard Mr. A. Ahmed, learned counsel for the petitioner and Mr. B. Sarma, learned Additional Public Prosecutor, Assam.
Call for the legible scanned copy of the records of POCSO Case No. 381/2023 arising out Page No.# 2/2 of Mikirbheta P.S. Case No. 221/2023 as on 18.03.2025 along with the copy of said Mikirbheta P.S. Case No. 221/2023 registered under Sections 365/376 IPC red with Section 4 of the POCSO Act, 2012 from the Court of learned Special Judge (POCOS), Morigaon.
As this application has arisen out of the POCSO Act, 2012, the petitioner shall serve a copy of this bail application to the Public Prosecutor, Gauhati High Court, Guwahati for service of notice on the informant/opposite party No.2 during the course of the day through the Registry of this Court, obtaining necessary acknowledgement from it in terms of the Notification No.17 dated 15.03.2024 of this Court.
Thereafter, the Public Prosecutor, Gauhati High Court, Guwahati through the Officer-in- Charge of Mikirbheta Police Station, shall serve a copy of this bail application upon the informant/opposite party No.2.
List this matter on 25.03.2025 and on the said date, the Officer-in-Charge of Mikirbheta Police Station, through the Public Prosecutor, Gauhati High Court, Guwahati shall submit its report regarding service of notice on the informant/opposite party No.2 of said Mikirbheta P.S. Case No. 221/2023.
JUDGE Comparing Assistant