Section 8 in The Orissa Motor Vehicles Rules, 1993
8. Maintenance of State Register of driving licence.
- The State Register of driving licence shall be maintained by the licensing authority m the manner of a ledger the columns being vertical for entering horizontally the particular of Form 10 prescribed under Sub-rule (1) of Rule 23 of the Central Motor Vehicles Rules, 1989.Chapter-III Registration of motor vehicles
