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[Cites 0, Cited by 0] [Section 57] [Entire Act]

NCT Delhi - Subsection

Section 57(3) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(3)The provisions of sub-sections (4) to (8) of Section 180 of the Code of Criminal Procedure, 1973 (2 of 1974) shall, so far as may be, apply to search under sub-section (2).