Section 3(38)(ii) in The Merchant Shipping Act, 1958

[Cites 0, Cited by 0] [Section 3(38)] [Section 3] [Entire Act]

(ii)[ a qualified passenger ship safety certificate, [ Substituted by Act 21 of 1966, Section 2, for Clause (38) (w.e.f. 28.5.1966).]

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