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Bombay High Court

Maharashtra State Road Transport ... vs Anita @ Supriya Sachin Mehtre And Others on 27 June, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                   10. FA 1308-19 @ Others.odt


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO.1308 OF 2019

 Smt.Anita @ Supriya Sachin Mehtre                      ...Appellant
        Versus
 Shri. Raghunath Gulabrao Mane And Ors.                 ...Respondents
                                     WITH
                   FIRST APPEAL (ST) NO.22778 OF 2019
 Maharashtra State Road Transport Corporation
 Thr The Divisional Manager                             ...Appellant
        Versus
 Balika Rajaram Mehtre And Others                       ...Respondents
                                     WITH
                       FIRST APPEAL NO.505 OF 2023
 Maharashtra State Road Transport Corporation
 Thr The Divisional Manager                             ...Appellant
        Versus
 Anita @ Supriya Sachin Mehtre                          ...Respondent
                                     WITH
                   FIRST APPEAL (ST) NO.22952 OF 2019
 Maharashtra State Road Transport Corporation
 Thr The Divisional Manager                             ...Appellant
        Versus
 Shri.Rajaram Narayanrao Mehtre                         ...Respondent
                                     WITH
                       FIRST APPEAL NO.496 OF 2023
 Maharashtra State Road Transport Corporation
 Thr The Divisional Manager                             ...Appellant
        Versus
 Shri. Madhukar Baburao Aagajal And Others              ...Respondents
                                      -----

Mr. R. S. Alange for Appellants in FA 1308/19. Mr. Amit Gharte with Mr. F. A. Ansari. for Respondent in FA 1308/19 and for Appellant in FA 505/23, FA 509/23, FA 631/23, FA 496/23 and FAST 22952/19.

Mr. S. S. Diwan for Respondent No.2 in FA 505/23, FAST 22952/19 and for Respondent No.3 in FA 509/23 and FA 496/23.

    Nikita Gadgil                                                                      1 of 2


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                                                      10. FA 1308-19 @ Others.odt


                                       -----
                                    CORAM: ABHAY AHUJA J.
                                    DATE : 27 JUNE 2023
 P.C. :

 FA 1308 of 19

1. This is an appeal filed by the original claimant for enhancement. It is observed from the remarks column in the cause list that the Respondent No.1 is unserved.

2. Let steps be taken to serve the Respondent No.1. List on 1st August, 2023.

FA 631 of 23 and FA 505 of 23

3. List for admission on 1st August, 2023. FA 509 of 23 and CAF 3234 of 2019 in FAST 22592 of 2019

4. Let office objections be removed by the next date. List on 1st August, 2023.

FA 496 of 2023

5. List on 1st August, 2023 for admission.




                                                           (ABHAY AHUJA, J.)




      Nikita Gadgil                                                                   2 of 2


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