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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Uttarakhand - Subsection

Section 90(1)(u) in Uttarakhand Panchayati Raj Act, 2016

(u)He comes under the provisions of Section 8, Section 8-A, Section 9, Section 9-A and Section 10 of the Representation of the People Act, 1951.]