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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Mizoram - Subsection

Section 11(3) in Mizoram Animal (Control & Taxation) Act, 2014

(3)The animal tax levied under sub-section (2) shall, at the option of the owner of the animal (s), be paid annually in one instalment or half yearly in two instalments within such time as may be prescribed.