Section 2(24) in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977
(24)“Assistant Teacher (Probationary)” means a member of base teaching cadre appointed on honorarium and subject to such terms and conditions as specified in the Government Resolution published in the Maharashtra Government Gazette, Extraordinary, No. 12, Part I- Central Sub-Section, dated the 15th February 2007, for eventual appointment as a teacher;
