Supreme Court - Daily Orders
M/S Metenere Global Limited vs Mlc Estates Llp on 3 December, 2020
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.4 Court 4 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)....... Diary No(s).22430/2020
(Arising out of impugned final judgment and order dated 17-12-2018
in WP No.55086/2018 and order dated 27-02-2020 in WP No.55086/2018
passed by the High Court Of Karnataka At Bengaluru)
M/S METENERE GLOBAL LIMITED Petitioner(s)
VERSUS
MLC ESTATES LLP Respondent(s)
(IA No.106836/2020-CONDONATION OF DELAY IN FILING and IA
No.106838/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 03-12-2020 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Sushil K. Tekriwal, Adv.
Dr. Mamta Tekriwal, Adv.
Mr. Venkateswara Rao Anumolu, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We have heard learned counsel for the petitioner. These special leave petitions have been filed against interlocutory order dated 17.12.2018, by which the High Court granted conditional stay of the execution proceedings. The execution proceedings are still pending, which according to learned counsel for the petitioner is for an amount of more than Rs.4 Signature Not Verified Digitally signed by ARJUN BISHT Date: 2020.12.04 crores.
14:49:19 IST Reason:
In the facts of the present case, we are of the view that the 1 High Court should endeavour to decide the writ petition at an early date.
Looking to the fact that the execution proceedings are stayed, the decree is dated 10.04.2014 and the suit was filed in the year 1998, we request the High Court to dispose of the writ petition at an early date preferably within a period of six months from today. The special leave petitions stand disposed of.
(ARJUN BISHT) (RENU KAPOOR)
COURT MASTER (SH) COURT MASTER (NSH)
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