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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(b) in Rules for the Grant of Recognition and Aid to Elementary Schools

(b)A list of text books in use in the school specifying the standards for which they are prescribed shall be communicated by the management of the school at the beginning of every school year to the Deputy Inspector of schools concerned. In the case of schools applying for recognition or aid, a list of text books in use in the school shall be forwarded with the application: