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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Uttarakhand - Subsection

Section 20(1)(a) in Uttarakhand Water Management and Regulatory Act, 2013

(a)In contravention of the provision of this Act, the rules or the regulations made under this Act, engaged in the business of distribution or supply of water; or