Delhi High Court - Orders
Harley-Davidson Motor Company, Inc vs Patel Brijesh Kumar Balubhai And Anr on 7 November, 2024
Author: Amit Bansal
Bench: Amit Bansal
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 90/2024
HARLEY-DAVIDSON MOTOR COMPANY, INC .....Petitioner
Through: Mr. Shakti Priyan Nair and Mr. Parth
Bajaj, Advocate.
versus
PATEL BRIJESH KUMAR BALUBHAI AND ANR. ....Respondents
Through: Mr. Sanjeev Kataria, Advocate for
R-1.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 07.11.2024
1. Counsel for the parties submit that the parties are in settlement talks.
2. Counsel for the parties further submit that other rectification petitions between the same parties are listed on 30th January, 2025.
3. Accordingly, list the present petition on 30th January, 2025 along with C.O. (COMM.IPD-TM) 188/2024.
AMIT BANSAL, J NOVEMBER 7, 2024 Vivek/-
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