Supreme Court - Daily Orders
Canara Bank vs M. Mahesh Kumar on 9 April, 2015
Bench: T.S. Thakur, R. Banumathi
ITEM NO.107 COURT NO.2 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 260/2008
CANARA BANK & ANR. Appellant(s)
VERSUS
M. MAHESH KUMAR Respondent(s)
(with office report)
WITH
C.A. No. 266/2008
(With Office Report)
C.A. No. 267/2008
(With Office Report)
SLP(C) No. 31540/2012
(With appln.(s) for permission to file additional documents and
Interim Relief and Office Report)
Date : 09/04/2015 These appeals/petition were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s)
CA 260, 267 Mr. Naveen R. Nath, Adv.
Ms. Lalit Mohini Bhat, Adv.
Ms Hetu Arora Sethi,Adv.
SLP 31540 Mr. Rajeev Mishra, Adv.
Mr. Sanand Ramakrishnan,Adv.
For Respondent(s)
CA 260 Dr. K.P. K. Pillay, Sr. Adv.
Mr. P. A. Noor Muhamed,Adv.
Ms. V.S. Lakshmi, Adv.
CA 266 Mrs. K. Sarada Devi,Adv.
Signature Not Verified
SLP 31540 Mr. Naveen R. Nath, Adv.
Digitally signed by
Pardeep Kumar
Date: 2015.04.11
13:49:09 IST
Reason:
: 2 :
UPON hearing the counsel the Court made the following
O R D E R
Arguments concluded. Judgment reserved.
(VEENA KHERA) (PARDEEP KUMAR) COURT MASTER AR-cum-PS