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Supreme Court - Daily Orders

Canara Bank vs M. Mahesh Kumar on 9 April, 2015

Bench: T.S. Thakur, R. Banumathi

     ITEM NO.107                          COURT NO.2                 SECTION XIA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                                  Civil Appeal   No(s).   260/2008

     CANARA BANK & ANR.                                              Appellant(s)

                                                 VERSUS

     M. MAHESH KUMAR                                                 Respondent(s)

     (with office report)

     WITH
     C.A. No. 266/2008
     (With Office Report)

     C.A. No. 267/2008
     (With Office Report)

     SLP(C) No. 31540/2012
     (With appln.(s) for permission to file additional documents and
     Interim Relief and Office Report)


     Date : 09/04/2015 These appeals/petition were called on for hearing
     today.

     CORAM :
                         HON'BLE MR. JUSTICE T.S. THAKUR
                         HON'BLE MRS. JUSTICE R. BANUMATHI

     For Appellant(s)
     CA 260, 267                   Mr. Naveen R. Nath, Adv.
                                   Ms. Lalit Mohini Bhat, Adv.
                                   Ms Hetu Arora Sethi,Adv.

     SLP 31540                      Mr. Rajeev Mishra, Adv.
                                     Mr. Sanand Ramakrishnan,Adv.

     For Respondent(s)
     CA 260                         Dr. K.P. K. Pillay, Sr. Adv.
                                    Mr. P. A. Noor Muhamed,Adv.
                                    Ms. V.S. Lakshmi, Adv.

     CA 266                          Mrs. K. Sarada Devi,Adv.
Signature Not Verified


     SLP 31540                      Mr. Naveen R. Nath, Adv.
Digitally signed by
Pardeep Kumar
Date: 2015.04.11
13:49:09 IST
Reason:
                             : 2 :


          UPON hearing the counsel the Court made the following
                             O R D E R

Arguments concluded. Judgment reserved.

(VEENA KHERA) (PARDEEP KUMAR) COURT MASTER AR-cum-PS