Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

X vs Indian Kanoon.Org And Ors on 24 February, 2026

Author: Sachin Datta

Bench: Sachin Datta

                          $~35
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 9929/2025, CM APPL. 45429/2025
                                    X                                          .....Petitioner
                                                     Through:
                                                     versus
                                    INDIAN KANOON.ORG AND ORS                  .....Respondents
                                                     Through: Mr. Jawahar Raja, Ms. Aditi Saraswt
                                                               and Mr. Nitai Hinduja, Advs. for
                                                               Indian Kanoon.
                                                               Ms. Pratima N. Lakra, CGSC, Mr.
                                                               Shailendra Kumar Mishra, Adv. for
                                                               R-2 and 3.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                 ORDER

% 24.02.2026 The matter listed on 21.02.2026 is taken up today in view of notification No.62/G-4/Gen.-I/DHC dated 20.02.2026 for Elections of the Bar Council of Delhi.

1. Hon'ble Judge is on leave today.

2. Re-notify on 13.03.2026.

By order Court Master FEBRUARY 24, 2026/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/02/2026 at 20:39:45