Delhi High Court - Orders
X vs Indian Kanoon.Org And Ors on 24 February, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9929/2025, CM APPL. 45429/2025
X .....Petitioner
Through:
versus
INDIAN KANOON.ORG AND ORS .....Respondents
Through: Mr. Jawahar Raja, Ms. Aditi Saraswt
and Mr. Nitai Hinduja, Advs. for
Indian Kanoon.
Ms. Pratima N. Lakra, CGSC, Mr.
Shailendra Kumar Mishra, Adv. for
R-2 and 3.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 24.02.2026 The matter listed on 21.02.2026 is taken up today in view of notification No.62/G-4/Gen.-I/DHC dated 20.02.2026 for Elections of the Bar Council of Delhi.
1. Hon'ble Judge is on leave today.
2. Re-notify on 13.03.2026.
By order Court Master FEBRUARY 24, 2026/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/02/2026 at 20:39:45