Jammu & Kashmir High Court - Srinagar Bench
Sheikh Owais Tariq vs Satvir Singh on 12 September, 2022
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
S. No. 10
Regular Cause List
THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CRMC no. 276/2018
Sheikh Owais Tariq ...Appellant(s)/Petitioner(s)
Through: Mr. R. A. Bhat, Adv. vice Mr. Zahoor A Shah, Advocate
Vs.
Satvir Singh ...Respondent(s)
Through: None
CORAM:
HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
12.09.2022 Vide order dated 02.6.2022, fresh notice was directed to be issued to the respondents through process serving agency of Munsiff court. R. S. Pora, Jammu. There is not report regarding the service.
Let fresh notice be issued to the respondent, for which necessary steps be taken by the counsel for the petitioner during the course of this week. Notice be also served upon the respondents through process serving agency of Munsiff court, R. S. Pora, Jammu.
List on 02.11.2022.
(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 12.09.2022 "Imtiyaz"
IMTIYAZ UL GANI 2022.09.13 11:38 I attest to the accuracy and integrity of this document